Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
AS AGENT OF MR DOTTI CARLO vs THE COMMISSIONER OF INCOME TAX
ITA/166/2005ITAT Uttarakhand
MR. ROSATI RAOULM/S SAIPEM SPA vs THE COMMISSIONER OF INCOME TAX
ITA/161/2005ITAT Uttarakhand
MR. GABRIELLE STRAMAZZO vs THE COMMISSIONER OF INCOME TAX
ITA/164/2005ITAT Uttarakhand
MR. TOPPI SANDRO vs THE COMMISSIONER OF INCOME TAX
ITA/162/2005ITAT Uttarakhand
COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD
ITR/41/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY
ITR/44/1994ITAT Gujarat
DY.CIT vs MAHI VALLEY HOTELS & RESORTS
TAXAP/515/2004ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs MANDOVI HOTELS LTD., andANR
TXA/32/2002ITAT Bombay
COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD
ITR/40/1994ITAT Gujarat
THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.
ITA - 627 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST
ITR/20/1994ITAT Gujarat
KAILASH IVESTMENTS PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/297/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SATISH DIAMONDS
ITR/37/1994ITAT Gujarat
VIKRAM CEMENT vs COMMISSIONER OF CENTRAL EXCISE, INDORE
CIVIL APPEAL No. 1197/2005ITAT SC
2 Judges
M/S. VIKRAM CEMENT vs COMMNR. OF CENTRAL EXCISE, INDORE
C.A. No.-001197-001197 - 2005ITAT SC
M/S. IMPRESSION PRINTS vs COMMISSIONER OF CENTRAL EXCISE, DELHI-1
C.A. No.-003536-003536 - 2000ITAT SC
THE COMMISSIONER OF INCOME TAX vs M/S SESA GOA(INDIA) LTD and ANR
TXA/33/2002ITAT Bombay
COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN
ITR/113/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN. LTD.
ITR/11/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMSSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP.LTD.
ITR/294/1994ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, NAGPUR vs MANIKGARH CEMENT LTD
C.A. No.-005198-005201 - 2005ITAT SC
THE COMMISSIONER OF INCOME TAX vs M/S ZUARI AGRO CHEMICALS LTD. and ANR.
TXA/29/2002ITAT Bombay
THE C.I.T. BOMBAY vs BHOR INDUSTRIES PVT.LTD. BOMBAY
ITR/36/1994ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE P.V. HARDAS
C.I.T. BOMBAY. vs SHRI ANIL M. GEHI.
ITR/18/1988ITAT Bombay
HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs PACKART PVT LTD
ITR/17/1994ITAT Gujarat
MANUBHAI HARGOVANDAS PATEL vs INCOME TAX APPELLATE TRIBUNAL MUMBAI AND ANR.
WP/5315/2005ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA
AJAY OXYCHLONIDE FLOORINGS. vs MR.IYER. ASSTT.COMMISSIONER OF INCOME TAX.,
WP/2262/1991ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
ITA/193/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
ITA/192/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE C.I.T. CITY-III, MUMBAI. vs THE MAHARASHTRA STATE CO.OP. BANK LTD.
ITA/191/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR