Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,887 total)

M/S HUGHES SERVICES F.E. PVT. LTD STEWARD AIDEW vs INCOME TAX APPELLATE TRIBUNAL and ORS

ITA/80/2002ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. MR. SHIMANE BENSOLTANE vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/79/2005ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. AGENT KRASSIMIS BATCHEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/78/2005ITAT Uttarakhand
5/9/2005

M/S B.J.SERVICE CO.AS AGENT OF BORIV A .PAXOPALEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/33/2004ITAT Uttarakhand
5/9/2005

M/S B.J SERVICE CO.AS AGENT OF MR RABAH BEKRI vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/32/2004ITAT Uttarakhand
5/9/2005

THE COMMISSIONER OF INCOME TAX vs M/S INDO SWISS JEWELS LTD and ANR

TXA/35/2002ITAT Bombay
5/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. KUCHEOCOV SERGEI

ITA/80/1999ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX DEHRADUN and ORS vs O.N.G.C AS AGENT OF FLOW PETROL INTL.

ITA/548/2001ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. CARAEV RAXIM

ITA/61/1999ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. IVAN VORABIE

ITA/78/1999ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. GOZIMOV GUEILANI

ITA/38/2002ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT M/S BROWN and ROOT INT.

ITA/547/2001ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT TARANOV VLADIMIR

ITA/19/2002ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. MAMEDOV AKHMED

ITA/67/1999ITAT Uttarakhand
2/9/2005

YCOMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. ALEXANDROI MIKHAIL

ITA/40/2002ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. SOULTANAV T.A.

ITA/119/1999ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. M.RAFEL

ITA/41/1999ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICES AS AGENT H.PETER KAVIN

ITA/68/2002ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. K.V.VAXILEVICH

ITA/39/1999ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. ARPOV BORIN V.

ITA/20/2002ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE AS AGENT GRINDRED LEE

ITA/67/2002ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. MARGOAAOV CEONID

ITA/41/2002ITAT Uttarakhand
2/9/2005

COMMISSIONER INCOME TAX vs O.N.G.C. OF M/S EASTMAN CHRISTENSEW

ITA/34/2001ITAT Uttarakhand
2/9/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. K. ACABBA

ITA/53/1999ITAT Uttarakhand
2/9/2005

COMMISSIONER INCOME TAX vs O.N.G.C. AS AGENT OF HALLIBURTON OFFSHOR

ITA/18/2002ITAT Uttarakhand
2/9/2005

COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY

ITR/55/1994ITAT Gujarat
1/9/2005

BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX

ITR/51/1994ITAT Gujarat
1/9/2005

COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA

CIVIL APPEAL No. 4411/2003ITAT SC

2 Judges

1/9/2005

COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

C.A. No.-004411-004411 - 2003ITAT SC
1/9/2005

SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT

C.A. No.-004403-004410 - 2003ITAT SC
1/9/2005