Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,886 total)

M/S.SAJAN ENTERPRISES MIRAJ vs THE COMMISSIONER OF INCOME TAX AND OTHER

WP/4132/1999ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN,HON'BLE SHRI JUSTICE A.S. AGUIAR

13/6/2005

M/S. HANSRAJ MEGHRAJ RAJPAL vs THE COMMISSIONER OF INCOME-TAX AND ORS

WP/2870/2000ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN,HON'BLE SHRI JUSTICE A.S. AGUIAR

13/6/2005

SAYAJI INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX

ITR/136/1993ITAT Gujarat
5/5/2005

COMMISSIONER OF INCOME TAX DEL vs M/S K.K. MARKETING

ITA/16/2003ITAT Delhi
5/5/2005

D. PARRY (INDIA) LTD. vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CHENNAI

CIVIL APPEAL No. 6448/2002ITAT SC

3 Judges

3/5/2005

E.I.D. PARRY (INDIA) LTD. vs ASST.COMNR. OF COMMERCIAL TAXES,CHENNAI

C.A. No.-006448-006455 - 2002ITAT SC

S. N. VARIAVA DR. AR. LAKSHMANAN S. H. KAPADIA

3/5/2005

COMMISSIONER OF INCOME TAX vs ACCURATE ENGG. CO. LTD.

ITR/206/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

29/4/2005

ACCURATE TURST vs COMMISSIONER OF INCOME TAX

ITR/69/1993ITAT Gujarat
29/4/2005

COMMISSIONER OF INCOME TAX DEL vs UMESH SEHGAL

ITA-296/2005ITAT Delhi
29/4/2005

M/S. SACI ALLIED PRODUCTS LTD., U.P. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

CIVIL APPEAL No. 5854/1999ITAT SC

3 Judges

26/4/2005

RAKESH SHANTILAL MARDIA vs ASST. COMMISSIONER OF I.T.'

SCA/316/2005ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

21/4/2005

M/S DHARAMPAL SATYAPAL vs COMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-001506-001508 - 2000ITAT SC
21/4/2005

M/S.VINAY SOLVENT EXTRACTION INDT. P.LTD vs COMMISSIONER OF CENTRAL EXCISE, GUJARAT

C.A. No.-002523-002529 - 2000ITAT SC
20/4/2005

COMMNR. OF CENTRAL EXCISE, JALANDHAR vs M/S. RAJIV TEXTILE INDUSTRIES

C.A. No.-007524-007525 - 2004ITAT SC
15/4/2005

COMMISSIONER OF CENTRAL EXCISE, TRICHY vs M/S. GRASIM INDUSTRIES LTD.

CIVIL APPEAL No. 2348/2000ITAT SC

3 Judges

12/4/2005

COMNR. OF CENTRAL EXCISE, TRICHY vs GRASIM INDUSTRIES LTD

C.A. No.-002348-002349 - 2000ITAT SC
12/4/2005

M/S. CHANNY ENTERPRISES vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-002415-002415 - 2005ITAT SC
5/4/2005

COMMNR. OF CENTRAL EXCISE vs M/S. DABUR INDIA LTD

C.A. No.-008927-008928 - 2003ITAT SC
1/4/2005

COMMNR. OF CENTRAL EXCISE, BELGAUM vs M/S. AKAY COSMETIC (P) LTD. HUMBLI

C.A. No.-000336-000336 - 2001ITAT SC
1/4/2005

COMMISSIONER OF CENTRAL EXCISE, BELGAUM vs M/S. AKAY COSMETICS PVT. LTD

C.A. No.-003792-003803 - 2000ITAT SC
1/4/2005

COMMNR. OF CENTRAL EXCISE vs M/S. DABUR (INDIA) LTD

C.A. No.-001112-001112 - 2003ITAT SC
1/4/2005

THE COMMISSIONER OF INCOME TAX vs SHRI MINGUEL CHANDRA PAIS and ANR.

TXA/1/2002ITAT Bombay
23/3/2005

M/S. NOBLE SYNTHETICS LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

C.A. No.-007103-007103 - 1999ITAT SC
17/3/2005

AGASTYAR TRUST vs COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ANR.

CIVIL APPEAL No. 1083/2000ITAT SC

3 Judges

15/3/2005

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

WP/134/2005ITAT Bombay
14/3/2005

COMNR. OF CENTRAL EXCISE, MEERUT vs M/S. UNIVERSAL GLASS LTD

C.A. No.-000894-000894 - 2000ITAT SC
11/3/2005

COMNR. OF CENTRAL EXCISE, CALCUTTA vs HINDUSTAN NATIONAL GLASS & INDS. LTD

C.A. No.-007313-007421 - 1999ITAT SC
11/3/2005

M/S.SAHAKARI KHAND UDYOG MANDAL LTD. vs COMMISSIONER OF CENTRAL EXCISE &CUSTOMS

C.A. No.-006832-006832 - 1999ITAT SC
9/3/2005

KIRLOSKAR BROS. LTD. vs COMNR. OF CENTRAL EXCISE, PUNE

C.A. No.-006938-006938 - 1999ITAT SC
7/3/2005

THE TATA IRON AND STEEL CO.LTD., BIHAR vs THE COLLECTOR OF CENTRAL EXCISE,PATNA

C.A. No.-005421-005421 - 1999ITAT SC
2/3/2005