Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
C.I.T.-II, BOMBAY. vs ALFA LAVAL (I) LTD., BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
READING and BATES DRILING CO. vs THE COMMISSIONER OF INCOME TAX
C.I.T.-V, BOMBAY. vs M/S.K.C.A.LTD., BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs U K TEXTILE
COMMISSIONER OF INCOME-TAX vs NARESH RATILAL SHAH
C.I.T.-IV, BOMBAY. vs SHRI M.D.VORA, BOMBAY.
C.I.T.-XII, BOMBAY. vs DEVSHI TRUST, BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
BARKHA INVESTMENTS & TRADING CO vs COMMISSIONER OF INCOME TAX
DAHOD SAHAKARI KHARID VECHAN SANGH LTD vs COMMISSIONER OF INCOME TAX
COMMISSIONER OF TRADE TAX, U.P. AND ANR. vs M/S. KAJARIA CERAMICS LTD.
2 Judges
COMMNR. OF TRADE TAX, U.P. vs M/S. KAJARIA CERAMICS LTD
RUMA PAL ARUN KUMAR
M/S.GREAVES COTTON and CO. LTD. vs C.I.T., BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs CADILA CHEMICALS P LTD
COMMISSIONER OF INCOME TAX vs OCEANIC SHIPPING SERVICE OF M T SUHAIL
COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS,
COMMISSIONER OF INCOME-TAX vs PANKAJ DYESTUFF INDUSTRIES
COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS
SHRI. D.S. SAKHARIA vs THE INCOME TAX APPELLATE TRIBUNAL, POONA BENCH
THE COMMISSIONER OF INCOME TAX vs THE DECCAN CO.OP.SPG. MILLS LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs SHETKARI SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs JAIBHAVANI SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs ASHOK SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs ASHOK SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
SHRI CHHATRAPATI SAHAKARISAKHAR KARKHANA LTD PUNE vs DY.COMMISSIONER OF INCOME TAX SPL. RANGE I,
COMMISSIONER OF INCOME-TAX vs NIMA LIMITED
COMMISSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP LTD
M/S.MAHARASHTRA STATE FINANCIAL CORPN. vs C.I.T. BOMBAY.
THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-2, AURANGABAD vs VINAYAK SAHAKARI SAKHAR KARKHANA LTD, AURANGABAD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
C.I.T.-I, BOMBAY. vs M/S.TATA IRON and STEEL CO.LTD., BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs M/S.PITHWA ENGG.WORKS.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
