Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
THE COMM. OF INCOME TAX vs BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD
ITXA/88/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI ETC. ETC. vs M/S. GUJARAT PERSTORP ELECTRONICS LTD. ETC. ETC.
CIVIL APPEAL No. 8565/2001ITAT SC
3 Judges
COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. S.R. TISSUES PVT. LTD
C.A. No.-005293-005294 - 2001ITAT SC
COMMNR. OF CUSTOMS (GENERAL), N. DELHI vs GUJARAT PERSTORP ELECTRONICS LTD
C.A. No.-008568-008569 - 2001ITAT SC
COMMISSIONER OF WEALTH TAX vs CHANCHALBEN W/O. HARILAL JAMNADAS
WTR/110/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs MEHUL K PATEL
WTR/87/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs IBRAHIM A. KAPASI
WTR/22/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs STARLIGHT SILK MILLS PVT LTD
ITR/326/1993ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs RASIKLAL D AMIN
WTR/5/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs ANILKUMAR MANILAL VIRANI
WTR/46/1994ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs MRS.SARITA P.SHIRKE and ANR.
TXA/30/2002ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs MRS.SARITA P.SHIRKE and ANR.
TXA/60/2002ITAT Bombay
GANESH CHHABABHAI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/331/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CALAMA PUMPS PVT LTD
ITR/342/1993ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.
ITA/183/2001ITAT Delhi
COMMNR. OF CENTRAL EXCISE, GHAZIABAD vs M/S. APEX TRADERS
C.A. No.-000192-000192 - 2004ITAT SC
COMMNR.OF CENTRAL EXCISE, MERRUT-I vs M/S. DELHI BISLERI MINERAL CO. LTD
C.A. No.-000772-000772 - 2001ITAT SC
THE GENERAL INSURANCE CORPN. OF INDIA vs THE DY.CIT
ITXA/78/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME-TAX,PUNE. vs RAJEJEESH FOUNDATION (NEO SANYAS FOUNDATION) PUNE.
ITXA/178/2002ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF INCOME TAX vs MAHENDRA R DIVECHA
ITR/334/1993ITAT Gujarat
M/S. BIRLA CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-005118-005118 - 2003ITAT SC
SHRI B.K.KOTRU, PUNE. vs C.I.T. PUNE.
ITR/48/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs M/S. RATILAL BECHARILAL and SONS.
ITR/352/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
SHRI P.H.HAMID, BOMBAY. vs C.I.T.-IV, BOMBAY.
ITR/110/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
M/S RAJASTHAN SPINNING and WEAVING MILLS vs THE DY COMMISSIONER OF INCOME TAX
ITA/92/2001ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs NAYANABEN MANSUKHLAL RAICHURA
ITR/273/1993ITAT Gujarat
RAMILABEN RATILAL SHAH vs COMMISSIONER OF INCOME TAX
ITR/264/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs VALIMKBHAI H PATEL
ITR/277/1993ITAT Gujarat
READING and BATES DRILING CO. vs THE COMMISSIONER OF INCOME TAX
ITA/115/2004ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs M/S SAIPEM SPA C/O M/S ARTHER ANDERSON and CO
ITA/517/2001ITAT Uttarakhand