Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
VIKRAM CEMENT vs COMMISSIONER OF CENTRAL EXCISE, INDORE
2 Judges
M/S. VIKRAM CEMENT vs COMMNR. OF CENTRAL EXCISE, INDORE
M/S. IMPRESSION PRINTS vs COMMISSIONER OF CENTRAL EXCISE, DELHI-1
THE COMMISSIONER OF INCOME TAX vs M/S SESA GOA(INDIA) LTD and ANR
COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs GUJARAT STATE EXPORT CORPN. LTD.
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMSSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP.LTD.
COMMNR. OF CENTRAL EXCISE, NAGPUR vs MANIKGARH CEMENT LTD
THE COMMISSIONER OF INCOME TAX vs M/S ZUARI AGRO CHEMICALS LTD. and ANR.
THE C.I.T. BOMBAY vs BHOR INDUSTRIES PVT.LTD. BOMBAY
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE P.V. HARDAS
C.I.T. BOMBAY. vs SHRI ANIL M. GEHI.
HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs PACKART PVT LTD
MANUBHAI HARGOVANDAS PATEL vs INCOME TAX APPELLATE TRIBUNAL MUMBAI AND ANR.
HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA
AJAY OXYCHLONIDE FLOORINGS. vs MR.IYER. ASSTT.COMMISSIONER OF INCOME TAX.,
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE C.I.T. CITY-III, MUMBAI. vs THE MAHARASHTRA STATE CO.OP. BANK LTD.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs R B MASTURLAL AND SONS P LTD
COMMISSIONER OF INCOME TAX vs NATHIBEN R PATEL
COMMISSIONER OF INCOME TAX vs SATISHBHAI B SHAH
GODREJ BOYCE MFG.CO.LTD. vs P.K.GUPTA I.T.O. and ORS.
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF WEALTH-TAX vs SUMANKUMAR ISHWARLAL PAREKH
COMMISSIONER OF WEALTH-TAX vs R.R. PATEL BY L/H K.R. PATEL
COMMISSIONER OF WEALTH-TAX vs S. D. JADEJA
MADURA CAOTS LTD., BOMABY. vs THE C.I.T.B.C.-II, BOMBAY
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
DR.PRAKASH B.SULTANE. vs C.I.T. KOLHAPUR.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
THE COMMISSIONER OF INCOME TAX vs DATTA SHETKARI SAHAKARI KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
