Recent Judgments

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. IVAN VORABIE

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. GOZIMOV GUEILANI

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT M/S BROWN and ROOT INT.

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT TARANOV VLADIMIR

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT MR. MAMEDOV AKHMED

YCOMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. ALEXANDROI MIKHAIL

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. SOULTANAV T.A.

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. M.RAFEL

COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICES AS AGENT H.PETER KAVIN

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. K.V.VAXILEVICH

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. ARPOV BORIN V.

COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE AS AGENT GRINDRED LEE

COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. MARGOAAOV CEONID

COMMISSIONER INCOME TAX vs O.N.G.C. OF M/S EASTMAN CHRISTENSEW

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS REPR. OF MR. K. ACABBA

COMMISSIONER INCOME TAX vs O.N.G.C. AS AGENT OF HALLIBURTON OFFSHOR

COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY

BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA

2 Judges

COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT

COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD

COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY

DY.CIT vs MAHI VALLEY HOTELS & RESORTS

THE COMMISSIONER OF INCOME TAX vs MANDOVI HOTELS LTD., andANR

COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD

THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.

COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST

KAILASH IVESTMENTS PVT LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs SATISH DIAMONDS