Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
M/S B J S.CO. M.EAST IGMEDIO J. JUMANDA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/206/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT OF MR. ACEP ERWIN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/19/2004ITAT Uttarakhand
M/S HUGHES SERVICES LTD.AS AGENT ALLAN ROSTANT vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/94/2002ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT R.DANZIN
ITA/65/2002ITAT Uttarakhand
M/S BJS.CO. M.EAST AS AGENT ROMULOCANJA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/72/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT L.S. ALEXANDROV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/69/2005ITAT Uttarakhand
M/S HUGHES SERVICE LTD.AS AGENT LUCKY S. KANDOLHA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/100/2002ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR FARAJI M. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/44/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR JEREMY FERUSOW vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/35/2004ITAT Uttarakhand
M/S HUGHES SERVICESF.E. PVT LTD AS AGENT S.AIDEN vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/88/2002ITAT Uttarakhand
M/S B J SERVICES CO. AGENT MIRKO KEGLEVIC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/75/2005ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. MIKE BROWNLOW vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/93/2005ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. ABBAS D. JELL vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/95/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT L.D. SARAFOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/76/2005ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF M. BROWNLOW vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/73/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. PETAR GAZDEK vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/91/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT FAHRUREY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/80/2005ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR GLENN RIDLEY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/60/2004ITAT Uttarakhand
M/S HUGHES SERVICE F.E. PVT.LTD AS AGENT.R.ALLAN vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/90/2002ITAT Uttarakhand
M/S B J SERVICES CO. AGENT RONALD COATTS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/77/2005ITAT Uttarakhand
COM. INCOME TAX vs SEDCO FOREX AS AGENT MR. S.ROTHELL
ITA/50/2002ITAT Uttarakhand
M/S B.J SERVICE CO.AS AGENT OF MR JUMAID UNING vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/34/2004ITAT Uttarakhand
M/S B J S.CO.M.EAST AS AGENTOF MR. B. D CHAMARETTE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/198/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. PETER GRUBIC. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/80/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. R. A. GANYA. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/82/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR JOSE A MONIZ vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/68/2004ITAT Uttarakhand
M/S HUGHES SERVICES F.E. PVT. LTD STEWARD AIDEW vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/80/2002ITAT Uttarakhand
M/S B J SERVICES CO. MR. SHIMANE BENSOLTANE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/79/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT KRASSIMIS BATCHEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/78/2005ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF BORIV A .PAXOPALEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/33/2004ITAT Uttarakhand
