Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
M/S B J SERVICES CO. AGENT STEPAN VUJEC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/74/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT AGENT PETER GRUBIC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/71/2005ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR JEREMY FERGUSOW vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/65/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR STYEPAN VUJEC. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/59/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR H.A.KARIMI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/41/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. ALAN GOFFMOM vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/94/2005ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR HARATI S.M. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/49/2004ITAT Uttarakhand
M/S HUGHES SERVICE LTD.AS AGENT DENEL GRAHIM vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/102/2002ITAT Uttarakhand
M/S B.J. SERVICE CO.AS AGENT MR. GARDON RUSHIKO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/20/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR ROMULO A GANJA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/39/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. MOURAD FAHIM. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/75/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. L.D.SARAFOV. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/70/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT G.S. COOK vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/81/2005ITAT Uttarakhand
M/S B J S.CO. M.EAST AGENT JOSE ORTIZ vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/203/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. LGMEDIA TUNAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/89/2005ITAT Uttarakhand
B.J.SERVICE CO. AS AGENT OF MR PET GAZDEK vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/51/2004ITAT Uttarakhand
COM. INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT R. DANZIN
ITA/44/2002ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR FABIJAN VRLEC. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/66/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR GLEM RUTTEDGE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/42/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENTOF ALEXANDROV LYUBOMIR vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/56/2004ITAT Uttarakhand
M/S HUGHES SERVICES LTD.AS AGENT SHAWN FIELD vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/103/2002ITAT Uttarakhand
M/S BJS.CO.M.EAST AS AGENTOF MR.ORLANDO G. DAWID vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/199/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR. JAYA CHANDER vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/28/2004ITAT Uttarakhand
M/S B.J. SERVICE CO.AS AGENT GUEORGUI DEKOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/25/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. GLEN RIDLEY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/88/2005ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR MOURAD FAHIM vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/36/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT SALIM LUBIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/73/2005ITAT Uttarakhand
M/S HUGHES SERVICES F.E. PVT. LTD AGENT T.MARIO vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/86/2002ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT MR. GLEN V. DRGLAND vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/22/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR JAYACHANDER vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/64/2004ITAT Uttarakhand
