Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
M/S B J SERVICES CO. AS AGENT OF MR. ACEP ERWIN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/85/2005ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF MR BARRY DOYLE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/48/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR MAURICE GUIRJIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/63/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR. D.S. RELE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/29/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT VLADO POVLOVIC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/70/2005ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF ALEXENDROV YUBOMIR vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/31/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR GUEORGUI DAKOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/55/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. ALAN GOFMAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/81/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR. STJEPAN VUJEE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/24/2004ITAT Uttarakhand
M/S B J S.CO. M.EAST LUCKEY S. KANDOLHA vs INCOME TAX APPELLANT TRIBUNAL and ORS
ITA/204/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR GLEM V.DRAGLAND vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/53/2004ITAT Uttarakhand
COM. INCOME TAX vs SEDCO. FOREX AS AGENT OF R.GREY
ITA/46/2002ITAT Uttarakhand
M/S B.J.SERVICES CO AS AGENT OF MR A.DE PASSOS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/52/2004ITAT Uttarakhand
M/S HUGHES SERVICEF.E.PVT.LTD AGENT A.P.O.CONNOR vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/89/2002ITAT Uttarakhand
M/S HUGHES SERVICE AS AGENT OF MR. DR. PASSOST vs INCOME TAX APPLLATE TRIBUNAL and ORS
ITA/91/2002ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR FABIJAN VILEC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/38/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR KENNETH COORKE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/40/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. SALIM LUBIO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/74/2004ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT MR. SALIM LUBIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/21/2004ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SEDCO FOREX INTER NATIONAL DRLNG AS AGENT W.NOLAM
ITA/45/2002ITAT Uttarakhand
M/S B J S.CO.M.EAST MOURAND FAHIM. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/207/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR JAMEX R.KELLY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/43/2004ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SEDCO FOREX INTERNATIONAL. AS AGENT T.TARARROF
ITA/43/2002ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENTOF MR BRYAN CHAMARETTE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/67/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR RONALD COUTTS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/62/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR MOHAMED LSSA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/61/2004ITAT Uttarakhand
M/S B J S.CO. M.EAST AGENT REGNALDO N. ORG. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/202/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. F. HEIDARI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/90/2005ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT A.E.WIVE
ITA/58/2002ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. ACEP ERWIN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/77/2004ITAT Uttarakhand
