Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

GAUTAM SARABHAI(HUF)TRUST NO.9 vs COMMISSIONER OF INCOME-TAX

ITR/68/1994ITAT Gujarat
20/9/2005

M/S. GEORGE WILLIAMSON (ASSAM) LTD. vs COMMNR. OF INCOME TAX, GUWAHATI

C.A. No.-006694-006698 - 2004ITAT SC
19/9/2005

COMMISSIONER OF INCOME-TAX vs PRITHVIRAJ BHOORCHAND

ITR/50/1994ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME TAX vs EXPRESS HOTEL P LTD

ITR/47/1995ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME-TAX vs EXPRESS HOTEL (P) LTD

ITR/246/1993ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME-TAX vs JINDAS PANCHAND GANDHI

ITR/56/1994ITAT Gujarat
14/9/2005

THE COMMISSIONER OF INCOME TAX vs MOHIDDIN HOTELS PVT.LTD. and ANR.

TXA/31/2002ITAT Bombay
13/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 383 / 2005ITAT Delhi
13/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 370 / 2005ITAT Delhi
13/9/2005

SHRI WARANA SAH. DUDH UTPADAK PRAKRIYA SANGH , WARANANAGAR LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX (SPECIAL RANGE - I) AND ORS.

WP/5636/2005ITAT Bombay
12/9/2005

COMMISSIONER OF INCOME TAX-III vs M/S SITA WORLD TRAVEL I.LTD.

ITA - 447 / 2005ITAT Delhi
12/9/2005

M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &

ITA - 669 / 2005ITAT Delhi
9/9/2005

M/S B.J. SERVICE CO., AS AGENT KRASOIMIR BATCHEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/26/2004ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. AS AGENT OF MR. SVILEN BOYKOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/92/2005ITAT Uttarakhand
5/9/2005

M/S B.J.SERVICES CO. AS AGENT OF MR. J. PAULINO. vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/72/2004ITAT Uttarakhand
5/9/2005

M/S B J S. CO. M.EAST AGENT ERMENIOS DUCAO vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/200/2004ITAT Uttarakhand
5/9/2005

M/S B.J.SERVICES COAS AGENT OF MR KENNETH COOKE vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/54/2004ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. AS AGENT OF MR. RICHARD IMMAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/98/2005ITAT Uttarakhand
5/9/2005

COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT S.ROTHELL

ITA/66/2002ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. AS AGENT OF MR. KERRY HENESSY vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/83/2005ITAT Uttarakhand
5/9/2005

M/S HUGHES SERVICE LTD. AS AGENT JOHN CO.EDUARDS vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/104/2002ITAT Uttarakhand
5/9/2005

M/S B J SERVICES CO. AS AGENT OF MR. J. PAULINO vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/96/2005ITAT Uttarakhand
5/9/2005

M/S B.J. SERVICE CO. AS AGENT MR.A DE PASSOS vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/27/2004ITAT Uttarakhand
5/9/2005

M/S HUGHES SERVICE LTD.AS AGENT MR. JOHN HICKY vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/101/2002ITAT Uttarakhand
5/9/2005

M/S B.J.SERVICES CO. AS AGENT OF MR. JAMES R.KELLY vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/79/2004ITAT Uttarakhand
5/9/2005

M/S B.J.SERVICES CO. AS AGENT OF KRASRIMIR BATCHOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/57/2004ITAT Uttarakhand
5/9/2005

M/S B.J. SERVICE CO AS AGENT MAVCICE GUIRGUIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/23/2004ITAT Uttarakhand
5/9/2005

COMMISSIONER INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT A.E.WIVE

ITA/42/2002ITAT Uttarakhand
5/9/2005

M/A B.J SERVICES CO. AS AGENT OF MR. JOHN GOOISH vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/115/2005ITAT Uttarakhand
5/9/2005

M/S B J S.CO. M.EAST AGENT MACARIO A.C. vs INCOME TAX APPELLATE TRIBUNAL and ORS.

ITA/201/2004ITAT Uttarakhand
5/9/2005