Recent Judgments

M/S READING andBATES CO.AGENT MR. GISKE JOHN vs COMMISSIONER OF INCOME TAX DEHRADUN

READING and BATES DRILINGCO.AGENT MR.GIOVANNI SPADER vs THE COMMISSIONER OF INCOME TAX

READING and BATES CO..AGENT MR. W.L. SIMPSON vs COMMISSIONER OF INCOME TAX DEHRADUN

READING and BATES DRILLING AS AGENT MR. JACE LORMAND vs COMMISSIONER OF INCOME TAX DEHRADUN

READINGandBATES DRILLING CO.AGENT MR.GIOVANNI SPADER vs COMMISSIONER OF INCOME TAX DEHRADUN

READING and BATES DRILING CO.AGENT MR. EGON NIELSON vs THE COMMISSIONER OF INCOME TAX

READING and BATES DRILING CO.AGENT MR. RODNEY DOUCET vs THE COMMISSIONER OF INCOME TAX

READINGandBATES DRILLING CO.AGENT MR. EDDIE BRANUM vs COMMISSIONER OF INCOME TAX DEHRADUN

READINGandBATES DRILLING CO.AGENT MR.EMANEUL SCHMBRI vs COMMISSIONER OF INCOME TAX DEHRADUN

COMMISSIONR OF INCOME TAX vs CHAMPAKLAL & BROS.

COMMISSIONER OF INCOME TAX vs MANAVADAR PATEL SAMAJ

COMMNR. OF SALES TAX, U.P. vs M/S. SWADESHI POLYTAX LTD., U.P

S.N. VARIAVA TARUN CHATTERJEE

COMMISSIONER OF INCOME TAX vs NIJRANG SPECIFIC FAMILY TRUST,

M/S. SHARP INDUSTRIES LTD. vs COMMISSIONER OF CENTRAL EXCISE, MUMBAI

COMMNR. OF CENTRAL EXCISE, HYDERABAD vs M/S. ALDEC CORPORATION

M/S. ANAND NISHIKAWA COMPANY LTD. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

COMMISSIONER OF INCOME-TAX vs BOMBAY GUJARAT ART SILK VEPARIMAHAJAN CO.OP.SHOPS & WAR.SOC.

COMMISSIONER OF INCOME-TAX vs BROACH TEXTILE MILLS LTD.

COMMISSIONER OF INCOME TAX vs KOLITHAD JUTH SEVA SAHKARI MANDLI LTD

COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.

SHYAMA SARABHAI TRUST NO.4, vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

MANORAMA SARABHAI TRUST NO 6 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI ( HUF ) TRUST NO. 10 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

GAUTAM SARABHAI(HUF)TRUST NO.8 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

ASHA SARABHAI TRUST NO.2 vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME-TAX vs SUHRID S SARABHAI TRUST NO 11

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHARTIDEVI SARABHAI TRUST NO. 22,32 vs COMMISSIONER OF INCOME-TAX

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

BHAGWANDAS BABIDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX

DM ENGINEERING vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs PALLAVI MAYOR (GM) TRUST NO 73