Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

M/S. COMPACK PVT. LTD. vs COMMNR. OF CENT. EX. & CUSTOMS, VADODARA

C.A. No.-008030-008030 - 2004ITAT SC
7/10/2005

N B SURTI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/146/1994ITAT Gujarat
6/10/2005

S. F. I. DRILLING INC. AS AGENT OF MR. NORM SELVES vs COMMISSIONER OF INCOME TAX

ITA/99/2004ITAT Uttarakhand
5/10/2005

COMMISSIONER OF INCOME-TAX vs SHARP REFFILS CO PVT LTD

ITR/144/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs GIRISHKUMAR SHANTILAL PATEL

ITR/149/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs ZIPPERS INDIA

ITR/141/1994ITAT Gujarat
5/10/2005

COMMISSIONER OF INCOME-TAX vs D N DOSANI

ITR/142/1994ITAT Gujarat
5/10/2005

BRITANNIA INDUSTRIES LTD. vs COMMNR. OF INCOME TAX

C.A. No.-002415-002415 - 2004ITAT SC
5/10/2005

COMMISSIONER OF INCOME-TAX vs SAURASHTRA INOX (P) LTD.

TAXAP/527/2004ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/10/2005

COMMISSIONER OF INCOME-TAX vs MADHUSUDAN VEGETABLE PRODUCTS CO LTD

ITR/139/1994ITAT Gujarat
4/10/2005

COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI

ITR/140/1994ITAT Gujarat
4/10/2005

COMMISSIONER OF INCOME-TAX vs SHAH CHIMANLAL PREMCHAND

ITR/135/1994ITAT Gujarat
3/10/2005

COMMISSIONER OF INCOME-TAX vs H C TRADERS

ITR/136/1994ITAT Gujarat
3/10/2005

COMMISSIONER OF INCOME-TAX vs MAHENDRA MILLS LTD

ITR/137/1994ITAT Gujarat
3/10/2005

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. HARI CHAND SHRI GOPAL

C.A. No.-001878-001880 - 2004ITAT SC
3/10/2005

THE C.I.T.BOMBAY CITY-IV BOMBAY vs M/S.MAGANLAL CHAGANLAL PVT.LTD., BOMBAY.

ITR/37/1990ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR

30/9/2005

C.I.T. BOMBAY. vs MAHINDRA and MAHINDRA LTD.

ITR/179/1988ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR

30/9/2005

VISSANJI SONS and CO.LTD. vs C.I.T. BOMBAY.

ITR/140/1988ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR

30/9/2005

C.I.T.-III, BOMBAY. vs M/S.EMRALD CO.LTD.

ITR/117/1989ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR

30/9/2005

M/S. GOPAL ZARDA UDYOG vs COMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-005747-005749 - 2000ITAT SC
30/9/2005

COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P LTD

ITR/112/1994ITAT Gujarat
29/9/2005

COMMISSIONEROF INCOME-TAX vs HARI ENTERPRISES

ITR/134/1994ITAT Gujarat
29/9/2005

COMMISSIONER OF INCOME-TAX vs HINTEX MILLS

ITR/129/1994ITAT Gujarat
29/9/2005

COMMISSIONER OF INCOME-TAX vs ROHITBHAI CHINUBHAI

ITR/132/1994ITAT Gujarat
29/9/2005

READING and BATES DRILING CO.AGENT MR. RICKY VINSON vs THE COMMISSIONER OF INCOME TAX

ITA/121/2004ITAT Uttarakhand
28/9/2005

READINGandBATE DRILLING CO.AGENT MR. FRITZ VERLINDEN vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/137/2004ITAT Uttarakhand
28/9/2005

HALLIBURTON OFFSHORE SERV. INC. AGENT MR.B.J.BIRD vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/124/2004ITAT Uttarakhand
28/9/2005

READINGandBATES DRILING CO.AGENT MR.MICHAEL SCHMIDT vs THE COMMISSIONER OF INCOME TAX

ITA/116/2004ITAT Uttarakhand
28/9/2005

READINGand BATES DRILING CO.AGENT MR.FRITZ VERLINDEN vs THE COMMISSIONER OF INCOME TAX

ITA/119/2004ITAT Uttarakhand
28/9/2005

READINGandBATES DRILLING CO.AS AGENT MR.RICKY VINSON vs COMMISSIONER OF INOCME TAX DEHRADUN

ITA/140/2004ITAT Uttarakhand
28/9/2005