Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,735 total)

SHETH CONSTRUCTION CO. vs INCOME TAX OFFICER

TAXAP/451/2004ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

30/12/2004

COMMISSIONER OF INCOME-TAX vs MAYUR FOUNDATION

ITR/140/1992ITAT Gujarat
29/12/2004

COMMISSIONER OF INCOME-TAX vs RAVINDRA CHANDULAL SHAH

ITR/134/1992ITAT Gujarat
29/12/2004

COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGG.PVT.LTD.

ITR/86/1992ITAT Gujarat
29/12/2004

S.R. KOSHTI vs COMMISSIONEER OF INCOME-TAX

SCA/9998/2004ITAT Gujarat
28/12/2004

COMMISSIONER OF INCOME TAX vs M/S. KASHIRAM OMPRAKASH

ITR/48/1992ITAT Gujarat
27/12/2004

LALLUBHAI JOGIBHAI PATEL vs COMMISSIONER OF WEALTH-TAX

WTR/54/1993ITAT Gujarat
23/12/2004

COMMISSIONER OF INCOME TAX vs NARESH TEXTILES

ITR/41/1992ITAT Gujarat
23/12/2004

COMMISSIONER OF WEALTH TAX vs RAMESHCHANDRA KESHAVLAL

WTR/26/1993ITAT Gujarat
22/12/2004

INDIA AGENCIES (REGD).,BANGALORE vs ADDL.COMNR.OF COMMERCIAL TAXES,BANGALORE

C.A. No.-001922-001922 - 1999ITAT SC

S.N.VARIAVA DR.AR.LAKSHMANAN S.H.KAPADIA

16/12/2004

THE COMMISSIONER OF INCOME TAX, PANAJI GOA. vs M/S ARM ENGINEERS, VASCO DA GAMA,GOA.

TXA/34/2004ITAT Bombay
15/12/2004

COMMISSIONER OF INCOME TAX vs LAXMI TALKIES,

ITR/40/1992ITAT Gujarat
15/12/2004

C.I.T.UDAIPUR vs INDUSTHAN ZINK LTD. UDAIPUR

ITA/26/2000ITAT Rajasthan

RAJESH BALIA,DINESH MAHESHWARI

14/12/2004

M/S. JYOTI LIMITED vs THE COMMISSIONER OF INCOME TAX

ITR/2/1992ITAT Gujarat
14/12/2004

C I T vs M/S HINDUSTAN ZINC LIMITED

ITA/29/1999ITAT Rajasthan
14/12/2004

COMMISSIONER OF INCOME TAX vs SAMIR J. THAKORE

WTR/38/1991ITAT Gujarat
13/12/2004

COMMISSIONER OF INCOME TAX vs ADVANCE CONSRUCTION CO.PVT. LTD.

ITR/34/1992ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

9/12/2004

COMMISSIONER OF INCOME-TAX vs S. C. SHAH & OTHERS

ITR/241/1991ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

9/12/2004

COMMISSIONER OF INCOME TAX vs AVANIBEN B. KINARIWALA

ITA/223/1998ITAT Gujarat
9/12/2004

COMMISSIONER OF INCOME TAX vs PRADIP J. KINARIWALA

ITA/220/1998ITAT Gujarat
9/12/2004

COMMISSIONER OF INCOME TAX vs PRASHANTBHAI J. KINARIWALA

ITA/119/1998ITAT Gujarat
9/12/2004

COMMISSIONER OF INCOME TAX vs STELLABEN D/O.JIVANLAL KINARI-WALA

ITA/219/1999ITAT Gujarat
9/12/2004

COMMISSIONER OF INCOME TAX vs DILIPBHAI J. KINARIWALA

ITA/130/1998ITAT Gujarat
9/12/2004

COMMISSIONER, TRADE TAX, U.P. vs M/S. D.S.M. GROUP OF INDUSTRIES

CIVIL APPEAL No. 6635/2003ITAT SC

2 Judges

9/12/2004

THE COMMISSIONER OF INCOME TAX vs M/S SUPREME GRAPHICS CREATIONS PVT.LTD. and ANR.

TXA/4/2002ITAT Bombay
6/12/2004

JETHMAL F.SONI vs ASSTT.COMMISSIONER OF INCOME TAX and ANR

WP/2788/2004ITAT Bombay

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE R.M. LODHA

2/12/2004

COMMISSIONER OF INCOME-TAX vs JUPITER CONSTN. CO.

ITR/236/1991ITAT Gujarat
2/12/2004

MIHIR TEXTILES LTD vs COMMISSIONER OF INCOME-TAX

ITR/207/1991ITAT Gujarat
2/12/2004

JETHMAL F. SONI vs ASST.COMMISSIONER OF INCOME TAX AND ANR.

WP/2848/2004ITAT Bombay

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE R.M. LODHA

1/12/2004

COMMISSIONER OF INCOME-TAX vs P PRAVIN & CO

ITR/186/1991ITAT Gujarat
30/11/2004