Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
COMMISSIONER OF INCOME TAX vs ADVANCE CONSTRUCTION CO. P. LTD.
ITR/175/1991ITAT Gujarat
EMMERICH JAEGAR vs COMMISSIONER OF INCOME-TAX
ITR/192/1991ITAT Gujarat
M/S. GEM GRANITES vs COMMNR. OF INCOME TAX, TAMIL NADU
C.A. No.-000319-000319 - 2004ITAT SC
NEENA KAPOOR vs ACIT CIRCLE 15(1)
ITA/633/2004ITAT Delhi
ASHOK SOI vs COMMR OF INCOME TAX
ITA-48/2000ITAT Delhi
ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE DELHI -II
C.A. No.-007310-007312 - 2003ITAT SC
COMMNR. OF CUSTOMS, KANDLA vs M/S. ESSAR OIL LTD.
C.A. No.-004299-004305 - 2003ITAT SC
COMMNR. OF CUSTOMS, KANDLA vs M/S. ESSAR OIL LTD.
C.A. No.-004299-004305 - 2003ITAT ARIJIT PASAYAT
C.K. THAKKER
C.I.T. vs M/S ESCORTS TRACTORS LTD.,DELHI
ITR-45/1986ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY vs M/S. ACER INDIA LTD.
CIVIL APPEAL No. 10185/2003ITAT SC
3 Judges
COMMNR. OF CENTRAL EXCISE, PONDICHERRY vs M/S. ACER INDIA LTD
C.A. No.-010185-010186 - 2003ITAT SC
C I T JODHPUR vs RAMESH CHAND SONI
ITA/42/2004ITAT Rajasthan
M/S. PRIYA BLUE INDUSTRIES LTD. vs COMMNR. OF CUSTOMS (PREVENTIVE)
R.P.(C) No.-000096-000096 - 2004ITAT SC
COMMNR. OF CUSTOMS, MUMBAI vs M/S. B.V. JEWELS AND ORS.'
C.A. No.-004254-004260 - 2003ITAT SC
M/S. I.T.C. LTD. vs COMMISSIONER OF CENTRAL EXCISE, NEW DELHI AND ANR.
CIVIL APPEAL No. 70/1999ITAT SC
2 Judges
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD vs C.I.T., KOLHAPUR
C.A. No.-006973-006975 - 2000ITAT SC
RUMA PAL P. VENKATARAMA REDDI
COMMNR. OF CENTRAL EXCISE,JAIPUR vs M/S. J.K. UDAIPUR UDYOG LTD
C.A. No.-007257-007258 - 2003ITAT SC
COMMR.OF INCME TAX DELHI vs M/S KUWER INDUSTRIES LTD.
ITA-13/2002ITAT Delhi
M/S. ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI
C.A. No.-006909-006912 - 2003ITAT SC
COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS DLF CENTRE
ITA - 304 / 2003ITAT Delhi
COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS
ITA - 280 / 2003ITAT Delhi
COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRYWAYS
ITA - 282 / 2003ITAT Delhi
COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS
ITA - 342 / 2003ITAT Delhi
COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS
ITA - 272 / 2003ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S BRITISH AIRWAYS
ITA - 302 / 2003ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE,BOMBAY vs M/S.RELIANCE INDUSTRIES LTD
C.A. No.-003226-003226 - 1998ITAT SC
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI vs M/S. MODI ALKALIES AND CHEMICALS LTD.
CIVIL APPEAL No. 7827/2002ITAT SC
2 Judges
KARYA PALAK ENGINEER,CPWD, BIKANER vs RAJASTHAN TAXATION BOARD, AJMER
C.A. No.-008540-008544 - 2001ITAT SC
GAURAV DISTRIBUTORS (P) LTD. vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-008683-008683 - 2001ITAT SC
KWALITY STEEL SUPPLIERS vs C.I.T.
TAXAP/107/2002ITAT Gujarat