Recent Judgments

SHANTILAL S. JAIN PROP. QUALITY SUPPLIERS vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-22

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

kalpesh k. shah vs the asst. commissioner of income--tax

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

M/S ARISUDANA SPINNING MILLS vs C I T

DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

Director of Income Tax (Exemption) vs Angreji Hatao Nidhi

NARANG OVERSEAS PVT. LTD. vs THE INCOME-TAX APPELLATE TRIBUNAL MUMBAI OLD CGO BUILDING

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD

COMMNR. OF INCOME TAX, KARNATAKA vs M/S. CANARA BANK

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. ALAGENDRAN FINANCE LTD.

2 Judges

COMMR.OF INCOME TAX,CHENNAI vs M/S ALAGENDRAN FINANCE LTD

CIT, JALANDHAR vs PREM KUMAR BHAGAT

COMMISSIONER OF INCOME TAX,JAL vs M/S KULWANT INDUSTRIES, JALAND

COMMISSIONER OF INCOME TAX vs M/S PARSHU RAM

COCA COLA INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE

CIT JALANDHAR vs M/S NATIONAL MINING CO.NAWANSH

MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs K.J.GEORGE

COMMISSIONER OF INCOME TAX, SALEM vs K. CHINNTHAMBAN

2 Judges

COMMNR. OF INCOME TAX, SALEM vs K. CHINNATHAMBAN

COMMNR. OF CENTRAL EXCISE vs M/S. SOLARIS CHEMTECH LIMITED

PB.STATE AGL.MKTG. BD. vs COMMR.OF INCOME TAX & ANR.

THE C.I.T. JDR. vs M/S D. DYING CO. LDH.

THE COMMISSIONER OF INCOME TAX vs M/S. CATAPHARMA (INDIA) PVT. LTD.

2 Judges

COMM.OF INCOME TAX vs M/S C.G. IRON AND STEELS WORKS

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

COMMISSIONER OF INCOME TAX vs DINESH KUMAR AGRAWAL

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI