Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
C.I.T. LDH. vs SHRI VIR KHANNA JDR.
ITR/415/1995ITAT Punjab & Haryana
CIT JALANDHAR vs M/S AMBIKA FORGINS,JAL.
ITR/20/1998ITAT Punjab & Haryana
M/S LIBERTY GROUP MARKETING DI vs THE CIT(CENTRAL) LUDHIANA
ITC/33/1999ITAT Punjab & Haryana
C.I.T. JDR. vs M/S STERLING STEELS AND WIRES LTD.
ITR/163/1996ITAT Punjab & Haryana
COMMR.OF INCOME TAX vs KERALA STATE INDUSTRIAL DEVELOPMENT COR
ITA/56/2007ITAT Kerala
YASHPAL SAHNI vs REKHA HAJARNAVIS, ASSISTANT COMMISSIONER OF INCOME TAX,26(2), MUMBAI
WP/950/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ANANTA PHARMA LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE 9(1), MUMBAI AND 2 ORS.
WP/1290/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SMT.PREM KUMARI MURDIA vs ASST.COMM.OF INCOME TAX
ITA/102/2007ITAT Rajasthan
SHRI P.R.NARAHARI RAO vs COMMISSIONER OF INCOME TAX
ITA/18/2007ITAT Kerala
GULF GOANS HOTELS COMPANY LTD., vs COMMISSIONER OF INCOME TAX AND ANR.,
TXA/41/2007ITAT Bombay
C.I.T.JDR. vs M/S INDO. ASIAN SWITCHGEARS PVT. LTD.
ITR/16/1997ITAT Punjab & Haryana
DEV FEATURES P.LTD. vs A.C.I.T.
ITA/79/2007ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
RAJEEV TANDON vs ASSITANT COMMISSIONER OF INCOM
ITA/77/2007ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
M/S. HMT LTD. vs COMMR.CENTRAL EXCISE &CUSTOMS,AURANGABAD
C.A. No.-001176-001176 - 2006ITAT SC
DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE
ITA - 555 / 2007ITAT Delhi
THE COMMISSIONER OF INCOMETAX vs M.M. JOSEPH
ITA/72/2002ITAT Kerala
C I T, PATIALA vs BAL KRISHAN JAGDISH CHAND, AHMEDGARH
ITR/156/1996ITAT Punjab & Haryana
PAPER PRODUCTS LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-005317-005318 - 2002ITAT SC
COMMISSIONER OF INCOME TAX,ROH vs M/S VISHAVA BHARATI CONSTRUCTI
ITA/134/1999ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF INCOME TAX vs MARUTI TEXTILES PVT. LTD.
ITR/68/1999ITAT Gujarat
HONOURABLE MR. JUSTICE J.M.PANCHAL,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
COMMISSIONER OF INCOME TAX vs IFCI VENTURE CAPITAL FUNDS LTD
ITA - 570 / 2007ITAT Delhi
AVINASH GUPTA vs C I T AAYKAR BHAWAN
ITA/586/2006ITAT Punjab & Haryana
C.I.T. vs P. NAVINKUMAR AND CO.
ITR/26/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LTD.
ITR/23/2000ITAT Gujarat
C.I.T. ASR. vs M/S UNIMAX LABORATORIES ASR.
ITR/325/1995ITAT Punjab & Haryana
M/S SUBHASH CHAND VERMA vs C I T, CHANDIGARH
ITA/108/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S HFCL INFOTEL LTD.
ITA/616/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX FARIDABAD vs PUSHPA GUPTA
ITA/580/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, KERALA vs M/S. TARA AGENCIES
CIVIL APPEAL No. 3568/2001ITAT SC
2 Judges
M/S. DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO.
CIVIL APPEAL No. 2914/2007ITAT SC
2 Judges