Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,149 total)

DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO

C.A. No.-002914-002914 - 2007ITAT SC

DR. ARIJIT PASAYAT S.H. KAPADIA

9/7/2007

COMMISSIONER OF CUSTOMS, CALCUTTA vs M/S. SOUTH INDIA TELEVISION(P) LTD

C.A. No.-001137-001137 - 2002ITAT SC
9/7/2007

COMMNR. OF INCOME TAX, KERALA vs M/S. TARA AGENCIES

C.A. No.-003568-003568 - 2001ITAT SC
9/7/2007

COMMISSIONER OF INCOME TAX vs M/S PARADISE STEEL ROLLING MILLS

ITA/242/2007ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL

6/7/2007

THE C.I.T.II,PUNE vs SHIVAJI WORKS LTD. SOLAPUR.

ITXA/1241/2000ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.

6/7/2007

COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION

ITA - 592 / 2007ITAT Delhi
6/7/2007

C.I.T.PATIALA vs M/S BHAWANI PLYWOOD PVT. LTD. CHD.

ITR/560/1995ITAT Punjab & Haryana
6/7/2007

REGIONAL COMPUTER CENTRE vs COMMISSIONER OF INCOME TAX PATIALA

ITR/77/1995ITAT Punjab & Haryana
5/7/2007

DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES

ITA/771/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

5/7/2007

THE C.I.T.,MUMBAI CITY III,MUMBAI. vs M/S.BANK OF INDIA

ITXA/1122/2000ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.

4/7/2007

C.I.T. JDR. vs M/S KHAZAN SINGH & ORS.

ITR/51/1994ITAT Punjab & Haryana
4/7/2007

THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.

ITA - 594 / 2007ITAT Delhi
4/7/2007

SIEMENS INFORMATION SYSTEMS LTD. MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-7 (2), MUMBAI AND 2 ORS.

WP/2384/2006ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.

3/7/2007

COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE COOP. BANK LTD.

ITA/594/2006ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

3/7/2007

CIT HARYANA vs N.S.CHADHA

ITR/60/1990ITAT Punjab & Haryana
3/7/2007

COMMISSIONER OF INCOME TAX vs M/S SOOD HARVESTER

ITA/604/2006ITAT Punjab & Haryana
3/7/2007

C.I.T. PATIALA vs CH.D INDSUTRIAL AND GEN. DEV. CORP. LTD.

ITR/349/1995ITAT Punjab & Haryana
2/7/2007

CIT JALANDHAR vs M/S NAV DURGA EXPORTS PHAGWARA

ITR/126/1999ITAT Punjab & Haryana
2/7/2007

SUDHIR BHASIN & VIJAY KUMAR BH vs CIT PATIALA

ITR/69/1998ITAT Punjab & Haryana
2/7/2007

C.I.T .JDR. vs SH. YASH PAUL SINGH

ITR/24/1996ITAT Punjab & Haryana
2/7/2007

COMMISSIONER OF OF INCOME TAX, KOLKATA - I vs M/S. BIRLA CORPORATION LTD.

ITA/233/2007ITAT Calcutta

HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

22/6/2007

SHANTA LAL vs COMMR.INCOME TAX

ITR/18/1994ITAT Himachal Pradesh
15/6/2007

MS.NATHU RAM AT 2 PM vs COMMR.INCOME TAX

ITR/11/1994ITAT Himachal Pradesh
15/6/2007

COMMNR. OF CENTRAL EXCISE, BANGALORE vs M/S BRINDAVAN BEVERAGES (P) LTD.

C.A. No.-003417-003425 - 2002ITAT SC
15/6/2007

V.K.SREENIVASAN vs ASSISTANT COMMISSIONER OF INCOME TAX

WP(C)/18324/2007ITAT Kerala

HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

14/6/2007

M/S.P.V.S.HOSPITAL (P) LTD., CALICUT vs THE ASST. COMMR. OF INCOME TAX, CALICUT

ITA/181/2000ITAT Kerala
8/6/2007

ANTHRAPER ESTATES (P) LTD. vs AGRICULTURAL INCOME TAX & SALES TAX

WP(C)/26546/2006ITAT Kerala
6/6/2007

VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX

ITA - 548 / 2007ITAT Delhi
30/5/2007

C I T vs M/S UDAIPUR CHEMICIALS and FERTILIXERS

ITR/85/1998ITAT Rajasthan
29/5/2007

COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA

ITA/1189/2006ITAT Delhi

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

29/5/2007