Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PEPSI FOODS LTD
C.A. No.-005118-005118 - 2002ITAT SC
C I T vs M/S ANOP UDAI WORKS
ITR/64/1998ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/97/2007ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/95/2007ITAT Rajasthan
C.I.T. AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/96/2007ITAT Rajasthan
COMMNR. OF CUSTOM vs M/S BROOKS INTERNATIONAL
C.A. No.-004559-004561 - 2002ITAT SC
DR. ARIJIT PASAYAT LOKESHWAR SINGH PANTA
COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.
ITA/76/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMNR. OF CUSTOMS, KOLKATA vs M/S. PEERLESS CONSULTANCY SERVICES P.LTD
C.A. No.-005415-005417 - 2002ITAT SC
THE COMMISSIONER OF INCOME TAX vs VINITA JAIN
ITA/1385/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX V vs POLYPLEX CORPORATION LTD.
ITA - 483 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs USHA IRON & FERRO METAL CORPN
ITA - 462 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA/463/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
THE COMMISSIONER OF INCOME TAX vs ATUL JAIN
ITA/1384/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
ASSISTANT COMMISSIONER OF INCOME TAX vs RAJESH JHAVERI STOCK BROKERS PVT.LTD
C.A. No.-002830-002830 - 2007ITAT SC
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA - 463 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs KIRAN SECURITIES P.LTD.
ITA - 484 / 2007ITAT Delhi
PAWAN KUMAR REYAT vs INCOME TAX APPELLATE TRIBUNAL & ORS.
CWP/7683/2007ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
ROMESH KUMAR DOGRA vs INCOME TAX APPELLATE TRIBUNAL ECT.
CWP/7681/2007ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
M/S. CONTINENTAL PROFILES LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004904-004905 - 2002ITAT SC
COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S. HINDUSTAN ZINC LTD.
CIVIL APPEAL No. 1179/2007ITAT SC
2 Judges
COMMISSIONER OF AGRICULTURAL INCOME TAX vs M.N.MONI
CIVIL APPEAL No. 2716/2007ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MEERUT AND ANR. vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD
CIVIL APPEAL No. 2734/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD.
CIVIL APPEAL No. 2741/2007ITAT SC
2 Judges
DILIP N. SHROFF vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR
C.A. No.-002746-002746 - 2007ITAT SC
C0MMNR. OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD
C.A. No.-002741-002741 - 2007ITAT SC
COMMNR. OF INCOME TAX, MEERUT vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD
C.A. No.-002734-002734 - 2007ITAT SC
SRI T. ASHOK PAI vs COMMISSIONER OF INCOME TAX, BANGALORE
C.A. No.-002747-002747 - 2007ITAT SC
COMMISSION OF AGRICULTURAL INCOME TAX vs M.N.MONI
C.A. No.-002716-002716 - 2007ITAT SC
M/S. AMBICA INDUSTRIES vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-002749-002749 - 2007ITAT SC
M/S. TANNA AND MODI vs C.L.T. MUMBAI XXV AND ORS.
CIVIL APPEAL No. 2696/2007ITAT SC
2 Judges
