Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

Director of Income Tax (Exemption) vs Angreji Hatao Nidhi

ITA-1075/2006ITAT Delhi
31/7/2007

NARANG OVERSEAS PVT. LTD. vs THE INCOME-TAX APPELLATE TRIBUNAL MUMBAI OLD CGO BUILDING

WP/1979/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

30/7/2007

COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD

ITA - 718 / 2007ITAT Delhi
30/7/2007

COMMNR. OF INCOME TAX, KARNATAKA vs M/S. CANARA BANK

C.A. No.-006724-006729 - 2003ITAT SC
30/7/2007

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. ALAGENDRAN FINANCE LTD.

CIVIL APPEAL No. 3301/2007ITAT SC

2 Judges

27/7/2007

COMMR.OF INCOME TAX,CHENNAI vs M/S ALAGENDRAN FINANCE LTD

C.A. No.-003301-003301 - 2007ITAT SC
27/7/2007

CIT, JALANDHAR vs PREM KUMAR BHAGAT

ITR/75/1998ITAT Punjab & Haryana
26/7/2007

COMMISSIONER OF INCOME TAX,JAL vs M/S KULWANT INDUSTRIES, JALAND

ITR/104/1998ITAT Punjab & Haryana
26/7/2007

COMMISSIONER OF INCOME TAX vs M/S PARSHU RAM

ITA/80/2007ITAT Punjab & Haryana
26/7/2007

COCA COLA INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.

WP/652/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

25/7/2007

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/206/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

25/7/2007

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

ITA/128/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

25/7/2007

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

ITA - 678 / 2007ITAT Delhi
25/7/2007

DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE

ITA - 639 / 2007ITAT Delhi
25/7/2007

CIT JALANDHAR vs M/S NATIONAL MINING CO.NAWANSH

ITR/61/1999ITAT Punjab & Haryana
25/7/2007

MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II

ITA/612/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

25/7/2007

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/112/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

25/7/2007

COMMISSIONER OF INCOME TAX vs K.J.GEORGE

ITA/62/2007ITAT Kerala
24/7/2007

COMMISSIONER OF INCOME TAX, SALEM vs K. CHINNTHAMBAN

CIVIL APPEAL No. 3230/2007ITAT SC

2 Judges

24/7/2007

COMMNR. OF INCOME TAX, SALEM vs K. CHINNATHAMBAN

C.A. No.-003230-003230 - 2007ITAT SC
24/7/2007

COMMNR. OF CENTRAL EXCISE vs M/S. SOLARIS CHEMTECH LIMITED

C.A. No.-006465-006475 - 2001ITAT SC
24/7/2007

PB.STATE AGL.MKTG. BD. vs COMMR.OF INCOME TAX & ANR.

CWP/17998/2005ITAT Punjab & Haryana
23/7/2007

THE C.I.T. JDR. vs M/S D. DYING CO. LDH.

ITR/101/1997ITAT Punjab & Haryana
23/7/2007

THE COMMISSIONER OF INCOME TAX vs M/S. CATAPHARMA (INDIA) PVT. LTD.

CIVIL APPEAL No. 3204/2007ITAT SC

2 Judges

23/7/2007

COMM.OF INCOME TAX vs M/S C.G. IRON AND STEELS WORKS

ITA/24/2002ITAT Chhattisgarh

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

22/7/2007

COMMISSIONER OF INCOME TAX vs DINESH KUMAR AGRAWAL

ITA/23/2002ITAT Chhattisgarh

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

22/7/2007

C.I.T. LDH. vs SHRI VIR KHANNA JDR.

ITR/415/1995ITAT Punjab & Haryana
19/7/2007

CIT JALANDHAR vs M/S AMBIKA FORGINS,JAL.

ITR/20/1998ITAT Punjab & Haryana
19/7/2007

M/S LIBERTY GROUP MARKETING DI vs THE CIT(CENTRAL) LUDHIANA

ITC/33/1999ITAT Punjab & Haryana
19/7/2007

C.I.T. JDR. vs M/S STERLING STEELS AND WIRES LTD.

ITR/163/1996ITAT Punjab & Haryana
19/7/2007