Recent Judgments

COMMNR. OF INCOME TAX, BANGALORE vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL

SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX

C.I.T. PATIALA vs M/S MORINDA COOP.SUGAR MILLS

COMMISSIONER OF INCOME TAX vs M/S HARYANA MINERALS LTD.

COMMR.OF CENTRAL EXCISE-I,MUMBAI vs M/S BOMBAY DYEING & MFG.CO.LTD

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.PARRY AGRO INDUSTRIES LTD., COCHIN

M/S.SEASON RUBBER PVT. LIMITED vs COMMISSIONER OF INCOME TAX, TRIVANDRUM

THE C.I.T vs M/S SWARAJ MAZDA LTD.CHD.

THE C.I.T vs M/S SWARAJ ENGINES LTD.

SHRI SHREE PAL JAIN vs C I T BIKANER and ANR

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S LALLY MOTORS

MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL

COMMISSIONER OF INCOME TAX vs RAJIV BHATARA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

THE COMMR. OF INCOME TAX, KARNAL vs M/S PICCADILY AGRO INDUS. LTD.

M/S.SAFA WOOD INDUSTRIES, MATTANNUR vs THE COMMR. OF INCOME-TAX, COCHIN

M/S TRUTUF SAFETY GLASS INDUSTRIES vs CIMMISSIONER OF SALES TAX U.P

DR. ARIJIT PASAYAT D.K. JAIN

COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.

THE COMMISSIONER OF INCOME-TAX, PANCHKUL vs M/S R.B.L. BANARASI DASS & CO.(P) LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

THE COMMISSIONER OF INCOME TAX vs ROHTAS,FARIDABAD

M/S GULJAG INDUSTRIES vs COMMERCIAL TAXES OFFICER

S. H. KAPADIA B. SUDERSHAN REDDY

THE COMMISSIONER OF INCOME TAX vs M/S.HEMLA EMBROIDERY MILLS PVT

COMMISSIONER OF INCOME TAX vs M/S H P COTTON TEXTILES MILLS LTD.

M/S.LIPI INTERNATIONAL. vs C.I.T. KOLHAPUR.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SMT.DHANVIDYA A.DALAL, BOMBAY. vs C.I.T.-VII, BOMBAY.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SAFARI MERCANTILE PVT. LTD. vs INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SHANTILAL S. JAIN PROP. QUALITY SUPPLIERS vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-22

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

kalpesh k. shah vs the asst. commissioner of income--tax

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

M/S ARISUDANA SPINNING MILLS vs C I T

DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA