Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

the commissioner of income-tax-aurangabad vs SATPUDA TAP PARISAR S.S.K. LTD

ITXA/265/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SATPUDA TAPI PARISAR S.S.K. LTD

ITXA/264/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs GODAVARI MANAR S S K LTD. BILOLI

ITXA/263/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JALNA S.S.K. LTD

ITXA/262/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SHETKARI S.S.K. LTD

ITXA/260/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SANI EKNATH S.S.K. LTD

ITXA/257/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd

ITXA/255/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd

ITXA/254/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs Sant Eknath S.S.K. Ltd.

ITXA/252/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs panzarekan s.s.k. ltd

ITXA/251/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs panzarkan s.s.k. ltd

ITXA/250/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs panzarkan sakhar kakhana ltd

ITXA/249/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sidheshwar s.s.k. ltd

ITXA/247/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

ITA - 754 / 2007ITAT Delhi
14/8/2007

C I T JODHPUR vs THE BRANCH MANAGER L I C BARMER

ITA/81/2005ITAT Rajasthan

DEO NARAYAN THANVI,P.B. MAJMUDAR

14/8/2007

COMMISSIONER OF INCOME TAX vs SANKALP WELFARE SOCIETY

ITA/89/2007ITAT Punjab & Haryana
14/8/2007

C.I.T. vs K.D.PARBHAKAR

ITR/23/2002ITAT Punjab & Haryana
14/8/2007

COMMR. OF INCOME TAX,CENTRAL LDH. vs HARMANPREET SINGH

ITA/554/2006ITAT Punjab & Haryana
14/8/2007

ARUN MALIK vs COMMISSIONER OF INCOME TAX

ITA - 767 / 2007ITAT Delhi
13/8/2007

ARUN MALIK vs COMMISSIONER OF INCOME TAX

ITA - 766 / 2007ITAT Delhi
13/8/2007

THE COMMISSIONER OF INCOME TAX, TVM. vs SMT.B.SHYLAJA, QUILON

ITA/47/2000ITAT Kerala
13/8/2007

SHIVALIK WOOLLEN MILLS P LTD vs ASSTT COMMISSIONER OF INCOME TAX

ITA/31/2004ITAT Punjab & Haryana
13/8/2007

THE COMMR. OF INCOME TAX, KARNAL vs ANJU BHAYANA ETC.

ITA/258/2006ITAT Punjab & Haryana
13/8/2007

COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN

ITA - 747 / 2007ITAT Delhi
13/8/2007

THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.

ITA - 727 / 2007ITAT Delhi
10/8/2007

COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.

ITA - 723 / 2007ITAT Delhi
10/8/2007

C I T JODHPUR vs THE BRANCH MANAGER L I C BALOTRA

ITA/5/2004ITAT Rajasthan
10/8/2007

C.I.T. JDR. vs PROP. M/S RAJDHANI TOURING

ITR/99/1992ITAT Punjab & Haryana
10/8/2007

THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. vs M/S. SARAVANA SPININNG MILLS PVT. LTD.

CIVIL APPEAL No. 7604/2005ITAT SC

2 Judges

10/8/2007

THE COMMNR.OF INCOME TAX, MADURAI vs M/S.SARAVANA SPINNING MILLS PVT. LTD

C.A. No.-007604-007605 - 2005ITAT SC
10/8/2007