Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

THE COMMISSIONER OF INCOE TAX-I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.

ITXA/394/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs samrth s.s.k. ltd

ITXA/332/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD. BHOKAR

ITXA/329/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.R. LTD. BHOKAR

ITXA/328/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD.

ITXA/327/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs BELGANGA S.S.K. LTD. BHORAS

ITXA/325/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.

ITXA/318/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.

ITXA/317/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/314/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI SAKHAR KARKHANA LTD.

ITXA/305/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs satpuda tapi parisar s.s.k.ltd

ITXA/300/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k.ltd

ITXA/299/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs CHOPA SHETKARI S.S.K. LTD. CHAHARDI

ITXA/298/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k. limited

ITXA/297/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI

ITXA/296/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k. ltd

ITXA/295/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs belganga ss.k. ltd

ITXA/294/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD.

ITXA/293/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI

ITXA/292/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KANNAD SAHKARI S.K. LTD. KANNAD

ITXA/291/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs BELGANGA S.S.K. LTD

ITXA/289/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs MADHUKAR S.S.K. LTD

ITXA/288/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs MADHUKAR S.S.KARKHANA LTD

ITXA/287/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASHIK vs MADHUKAR S.S.K. LTD

ITXA/286/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JAI JAVAN JAI KISAN SAHAKRI

ITXA/285/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs GODAVARI MANNAR S.S.K LTD

ITXA/284/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KALAMBAR VIBHAG S S K LTD. KALAMBAR

ITXA/283/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JALNA S.S.K. LTD

ITXA/282/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs TERNA SHETKARI S S K LTD. DHOKI

ITXA/277/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASHIK vs MADHUKAR S.S.K. LTD

ITXA/267/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007