Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
DIRECTOR OF INCOME TAX vs MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE
ITA - 1315 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TAJ INTERNATIONAL JEWELLERS
ITA - 1320 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs CONTINENTAL ENGINES LTD
ITA - 1319 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs AAKRITI INTERNATIONAL INC
ITA - 1314 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX, PT vs SUNIL TRADERS. RAJPURA
ITR/146/1999ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX,JALANDHAR vs K.D.PRABHAKAR(HUF)C/O M/S GOPAL DASS,
ITR/1/2002ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs M/S PUNJAB WOOL COMBERS
ITA/7/2004ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs M/S PUNJAB WOOL COMBERS
ITA/168/2003ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
C.I.T,. LDH vs M/S PB. WOOL COMBERS LTD. LDH
ITR/119/1996ITAT Punjab & Haryana
CIT LUDHIANA vs SMT.PARKASH KAUR ETC.MOGA
ITR/114/1999ITAT Punjab & Haryana
ADARSH KUMAR JAIN vs CIT CHANDIGARH
ITR/129/1999ITAT Punjab & Haryana
COMMISSIONER OC INCOME TAX vs M/S PUNJAB WOOL COMBERS
ITA/6/2004ITAT Punjab & Haryana
GE INDIA TECHNOLOGY CENTRE PRIVATE LTD. vs COMMISSIONER OF INCOME TAX & ANR.
CIVIL APPEAL No. 7541/2010ITAT SC
2 Judges
AJANTA PHARMA LTD. vs COMMISSIONER OF INCOME TAX-9, MUMBAI
CIVIL APPEAL No. 7518/2010ITAT SC
2 Judges
CIT vs JAIPUR GOLDEN TRANSPORT
ITA/1387/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
M/S. TECHNO SHARES & STOCKS LTD. vs COMMISSIONER OF INCOME TAX-IV
C.A. No.-007780-007781 - 2010ITAT SC
COMMISSIONER OF INCOME TAX-II vs JULANIA FINANCE PVT. LTD
ITA/1321/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TRAVEL (P) LTD.
ITA/1318/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs FRACHT FORWARDING & TRAVEL PVT LTD
ITA - 1318 / 2010ITAT Delhi
CIT vs JAIPUR GOLDEN TRANSPORT
ITA - 1387 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SRI.K.L.BABY
ITA/617/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX, KANNUR vs M/S.MANJOO & COMPANY, KANNUR
ITA/1216/2009ITAT Kerala
COMMISSIONTER OF INCOME TAX vs PREMIER STEELS, JEW STREET ERNAKULAM
ITA/1133/2009ITAT Kerala
COMMISSIONER OF INCOME TAX vs NAPCON TURBO CHARGES LTD.
ITA/1172/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs NAPCON TURBO CHARGES LTD.
ITA - 1172 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD
ITA - 288 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT. LTD
ITA/288/2010ITAT Delhi
BUNIYAD FINCAP LTD vs COMMISSIONER OF INCOME TAX
ITA - 1372 / 2010ITAT Delhi
CIT, LUDHIANA vs M/S TIPSON CYCLES PVT. LTD.
ITA/438/2010ITAT Punjab & Haryana
ABZONY SAFETY GLASS LTD. vs CIT CHANDIGARH
ITA/270/2010ITAT Punjab & Haryana
