BUNIYAD FINCAP LTD vs. COMMISSIONER OF INCOME TAX
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IN THE HIGH COURT OF DELHI AT NEW DELHI 55. ITA 1372/2010 . BUNIYAD FINCAP LTD ..... Appellant Through: Mr. R.K. Gupta, Mr. J.K. Khanna, Ms. Deepa, Advs. versus . COMMISSIONER OF INCOME TAX ..... Respondent Through: Mr. Kamal Sawhney, Adv. CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 07.09.2010 CM 16084/2010 . . . This is an application for condonation of delay in re-filing the appeal. Heard learned counsel for the parties. Regard being had to the averments made in the application, delay in re-filing the appeal is condoned. The application stands allowed. ITA 1372/2010 Issue notice. Mr. Kamal Sahwney, learned counsel accepts notice on behalf of the revenue. No further notice need be issued. Matter be listed on 21st January, 2011. . CHIEF JUSTICE . . MANMOHAN, J SEPTEMBER 07, 2010 pk .
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