Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR
ITA - 1362 / 2010ITAT Delhi
CIT vs VRM GLOBAL INFRASTRUCTURE PVT LTD
ITA - 1364 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DLF LTD. (EARLIER DLF UNIVERSAL LTD.)
ITA - 431 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs YK JEWELLERS PVT LTD
ITA - 1356 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BASTI SUGAR MILLS CO LTD
ITA - 1351 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S DESIGNER JALANDHAR CANTT
ITA/424/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S DESIGNER JALANDHAR CANTT
ITA/423/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
CIT, LUDHIANA vs M/S TIPSON CYCLES PVT. LTD.
ITA/434/2010ITAT Punjab & Haryana
CIT, HISAR vs MARKET COMMITTEE, DHARSUL
ITA/432/2010ITAT Punjab & Haryana
CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH
ITA/435/2010ITAT Punjab & Haryana
MANJINDER SINGH KANGA vs CIT AND ANR.
ITA/421/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI II vs KARL STROZ ENDOSCOPY INDIA P. LTD.
ITA/13/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs AGRICULTURAL PRODUCE MARKETING COMMITTEE
ITA/1163/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX -IV NEW DELHI vs M/S DHARAMPAL PREMCHAND LTD
ITA/912/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs AGRICULTURAL PRODUCE MARKETING COMMITTEE
ITA - 1163 / 2010ITAT Delhi
HACIENDA FARMS PVT. LTD vs INCOME TAX
ITA/1269/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M.G. MOTORS
ITA/1355/2010ITAT Delhi
CIT vs MG MOTORS
ITA - 1355 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1337 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHUSHAN STEELS LTD
ITA - 1332 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX, CH vs M/S.PUNJAB AGRO INDS.CORPN.LTD
ITR/192/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX LDH vs SH SUBHASH KUMAR JAIN
ITA/225/2003ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S.POOJA CONSTRUCTION CO. vs THE COMMISSIONER OF INCOME TAX
ITR/166/1999ITAT Punjab & Haryana
CIT LUDHIANA vs RAJA MOTEL & HOTALS INDIA P.LT
ITR/9/2000ITAT Punjab & Haryana
C.I.T PATIAL vs GURPAL
ITA/1/1988ITAT Punjab & Haryana
PUNJAB TRACTORS LTD vs COMMISSIONER OF INCOME TAX PATIALA
ITA/124/2003ITAT Punjab & Haryana
COMMISSIONER OF SALES TAX U.P., LUCKNOW vs M/S. SANJIV FABRICS
C.A. No.-002344-002347 - 2004ITAT SC
D.K. JAIN H.L. DATTU
INCOME TAX vs JAGAT DIAGNOSTICS PVT. LTD.
ITA/267/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VATIKA TOWNSHIP PVT. LTD
ITA/1329/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX, PANAJI GOA. vs SMT. DEBBIE ALEMAO, VARCA, SALCETE GOA.
TXA/1/2006ITAT Bombay