Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,162 total)

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S. METROLLA IRON & STRIPS CO. LTD.,

ITA/132/2010ITAT Kerala
15/9/2010

CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH

ITA/436/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

14/9/2010

COMMISSIONER OF INCOME TAX-I , JDH vs M/S ESS ESS KAY ENGG. CO. PVT. LTD.

ITA/427/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

14/9/2010

COMMISSIONER OF INCOME TAX vs LATE SHRI SHIV NARAIN AGGARWAL

ITA - 1370 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs SAUER DANFOSS PVT LTD

ITA - 1361 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX, LD vs SHIPLEY HOSIERY & TEXTILES CHO

ITR/152/1999ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

14/9/2010

CIT, HISAR vs MARKET COMMITTEE BHATTU

ITA/430/2010ITAT Punjab & Haryana
14/9/2010

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA/1274/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

14/9/2010

C.I.T vs LEISURE WEAR EXPORTS LTD

ITA/1165/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

14/9/2010

COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD.

ITA/56/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

14/9/2010

COMMISSIONER OF INCOME TAX vs ANIL MINDA

ITA/582/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

14/9/2010

THE COMMISSIONER OF INCOME TAX vs ANIL MINDA

ITA - 527 / 2009ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA - 1286 / 2007ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.

ITA - 1273 / 2007ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.

ITA - 24 / 2008ITAT Delhi
14/9/2010

MARUBENI INDIA P.LTD. vs COMMISSIONER OF INCOME TAX

ITA - 1333 / 2008ITAT Delhi
14/9/2010

THE COMMISSIONER OF INCOME TAX vs VANDANA MINDA

ITA - 593 / 2009ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA - 1275 / 2007ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX CENTRAL I vs XEROS MODICROP LTD.

ITA - 26 / 2008ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICROP LTD.

ITA - 1285 / 2007ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.

ITA - 67 / 2008ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA - 1270 / 2007ITAT Delhi
14/9/2010

COMMISSIONR OF INCOME TAX vs DEEPAK VERMA

ITA - 1431 / 2008ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED

ITA - 1274 / 2007ITAT Delhi
14/9/2010

INCOME TAX vs SMT. MOTIA RANI BHATIA

ITA/1418/2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs PVT. LTD

ITA/1364/2010ITAT Delhi
14/9/2010

THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR

ITA/1362/2010ITAT Delhi
14/9/2010

THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR

ITA/1363/2010ITAT Delhi
14/9/2010

CIT vs PREM CHAND GARG

ITA - 1416 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR

ITA - 1363 / 2010ITAT Delhi
14/9/2010