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Home/COMMISSIONER OF INCOME TAX vs. XEROX MODICORP LIMITED

COMMISSIONER OF INCOME TAX vs. XEROX MODICORP LIMITED

ITA - 1286 / 2007HC Delhi14 September 201023 pages

For Petitioner: PREM LATA BANSAL

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2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

2010:DHC:9639-DB

COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED | BharatTax