COMMISSIONER OF INCOME TAX vs. SAUER DANFOSS PVT LTD
ITA - 1361 / 2010HC Delhi14 September 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1361/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Rashmi Chopra, Adv. versus . SAUER DANFOSS PVT LTD ..... Respondent Through Mr. Ajay Vohra and Ms. Kavita Jha, Advs. CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 14.09.2010 . CM No.16038/2010 Allowed, subject to all just exceptions. ITA No. 1361/2010 Let this appeal be linked with ITA No.1367/2010. Matter be listed on 7.10.2010. . CHIEF JUSTICE . . MANMOHAN, J SEPTEMBER 14, 2010 aj . 2
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