Recent Judgments

COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S TIPSON CYCLES PVT.LTD C-II

COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S SUNRAYS EXPORTS PVT. LTD

CIT vs SAHARA INDIA INVESTMENT CORP LTD

KUNDAN LAL vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX, LDH. vs STEEL STRIPS LTD. CHANDIGARH

CIT, HISAR vs MARKET COMMITEE BARWALA

COMMISSIONER OF INCOME TAX PANCHKULA vs MARKET COMMITTE YAMUNA NAGAR

JT.C.I.T.,MUMBAI vs M/S.ROLTA INDIA LTD

S.H. KAPADIA K.S. PANICKER RADHAKRISHNAN SWATANTER KUMAR

CIT, HISAR vs JIND COOP SUGAR MILLS LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT vs ESCORTS LTD

CIT vs HONDA SIEL POWER PRODUCTS LTD

THE COMMISSIONER OF INCOME TAX vs M/S.MANGALAM PUBLICATIONS

CIT, HISAR vs JIND COOP. SUGAR MILLS LTD. JIND

COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHA vs M/S OMSONS INTERNAITONAL MODEL HOUSE ROAD ETC

COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHAR vs M/S OMSONS INTERNATIONAL MODEL HOUSE ROAD ETC.

CIT, HISAR vs MAHARAJA AGGARSAIN MEDICAL EDUCATION

CIT, HISAR vs JIND COOP SUGAR MILLS LTD.

COMMISSIONER INCOME TAX, RAIPUR vs KISHORE KUMAR BAID, RAJNANDGAON

M/S.THE FEDERAL BANK LTD. vs THE ASSISTANT COMMISSIONER OF INCOMETAX

M/S AMRIT TRADING CO vs COMMISSIONER OF IT & ANR

INDO RAMA SYNTHETICS (I) LTD. vs C.L.T., NEW DELHI

3 Judges

COMMISSIONER OF INCOME-TAX, PATIALA vs M/S CHITTOSHO MOTORS, PATIALA

C I T vs MUNIM

CIT HISAR vs B.B. SINGHAL

M/S. IVL INDIA PVT. LTD. vs THE COMMISSIONER OF INCOME TAX, TVPM

THE COMMISSIONER OF WEALTH TAX, TVM. vs M/S.PUNALUR PAPER MILLS LTD. KOLKATTA

HONOURABLE MR.JUSTICE M.L.JOSEPH FRANCIS,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

M/S FRIENDS CLEARING AGENCY P.LTD

COMMISSIONER OF INCOME TAX vs SK MALHOTRA

M/S SHEETAL KHURANA FOODS P LTD. vs INCOME TAX APPELLATE TRIBUNAL AND ORS.

COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD