COMMISSIONER OF INCOME TAX vs. TAJ INTERNATIONAL JEWELLERS

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1320/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms. Prem Lata Bansal, Advocate. . versus . TAJ INTERNATIONAL JEWELLERS ..... Respondent Through: None. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 09.09.2010 CM No. 15727/2010 (exemption) Allowed, subject to all just exceptions. Accordingly, the application stands disposed of. ITA No.1320/2010 . Issue notice to the respondent, returnable for 13th December, 2010. Let the matter be linked with ITA No.985/2010 and be listed on 13th December, 2010. . CHIEF JUSTICE . . MANMOHAN, J SEPTEMBER 09, 2010 . . js 9