Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

C I T vs M/S HARYANA STATE COOP. SUPPLY AND MKT. FED. LTD.

ITA/428/2008ITAT Punjab & Haryana
28/11/2008

M/S.UNITY OFFSET, KOLLAM vs COMMISSIONER OF INCOME TAX, TVM.

ITR/5/2006ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

27/11/2008

THE COMMR. OF INCOME TAX,TVM. vs JACOB CHERIYAN KOTTAYAM

ITR/2/1998ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

27/11/2008

MATHEW MAPILA,C/O.M/S.NEW WINES vs THE COMMR.OF INCOME TAX,TVM.

ITR/132/1998ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

27/11/2008

M.A.UNNEERIKUTTY,CALICUT vs THE COMMR. OF INCOME-TAX,COCHIN

ITR/155/1998ITAT Kerala
27/11/2008

C I T vs PARVEEN SOOD PROP.

ITA/574/2008ITAT Punjab & Haryana
27/11/2008

C I T vs M/S SONA PAPER BOARDS LTD.

ITA/594/2008ITAT Punjab & Haryana
27/11/2008

C.I.T., AMRITSAR vs M/S BHAGAT INDUSTRIAL CORP. LTD., AMRITSAR

ITA/593/2008ITAT Punjab & Haryana
27/11/2008

COMMISSIONER OF INCOME TAX vs COSMOS INTERNATIONAL

ITA/643/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

27/11/2008

COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED

ITA/83/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

27/11/2008

COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED

ITA - 83 / 2008ITAT Delhi
27/11/2008

COMMNR. OF CENTRAL EXCISE, WEST BENGAL vs M/S. WEB IMPRESSION (INDIA) PVT. LTD

C.A. No.-002515-002515 - 2002ITAT SC
27/11/2008

THE COMMISSSIONER OF INCOME TAX,COCHIN vs M/S.SITARAM TEXTILES, TRISSUR

ITR/3/2006ITAT Kerala
26/11/2008

M/S.KALPAKA BAZAR vs THE COMMR OF INCOME TAX,COCHIN

ITR/8/1999ITAT Kerala
26/11/2008

COMMISSIONER OF INCOME TAX

ITA/585/2008ITAT Delhi
26/11/2008

COMMISSIONER OF INCOME TAX vs TELETEE FINSEC INDIA P.LTD.

ITA - 1321 / 2008ITAT Delhi
25/11/2008

COMMISSIONER OF INCOME TAX vs INDO JAVA LTD

ITA - 1320 / 2008ITAT Delhi
25/11/2008

PENINSULAR PLANTATIONS LTD.,PATTOM,TVPM. vs COMMR.OF INCOME TAX,THIRUVANANTHAPURAM

ITR/7/2005ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

THE COMMR.OF INCOME TAX,COCHIN vs M/S.MUKKATTUKARA CATHOLIC CO.LTD.,TSR.

ITR/1/2005ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

THE COMMR.OF INCOME TAX,TRIVANDRUM vs SHRI.A.M.MOOSA,CHANDIROOR,ALLEPPEY

ITR/1/2004ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

25/11/2008

COMMISSIONER OF INCOME TAX vs SHRI SANJIV MISHRA

ITA/1313/2008ITAT Delhi
25/11/2008

DIRECTOR OF INCOME TAX (EXEMPTON) vs JAPAN CHAMBER OF COMMERCE & INDUSTRY IN INDIA

ITA - 1322 / 2008ITAT Delhi
25/11/2008

COMMISSIONER OF INCOME TAX vs NDC TELECOMUNICATIONS INDIA P.LTD.

ITA - 1375 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA PVT LTD

ITA - 1312 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD

ITA/1314/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

24/11/2008

COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD

ITA - 1314 / 2008ITAT Delhi
24/11/2008

COMMISSIONER OF INCOME TAX vs EASTERN MEDIKIT LTD

ITA - 1304 / 2008ITAT Delhi
24/11/2008

C I T vs M/S PUNJAB STATE WAREHOUSING CORP.

ITA/567/2008ITAT Punjab & Haryana

MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

21/11/2008

C I T vs M/S ARIHANT COTSYN LTD.

ITA/123/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL

21/11/2008

COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L

ITA/571/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/11/2008