Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA/450/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L
ITA/1187/2005ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA/1249/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
ITC vs NATRAJ STATINARY PRODUCTIION P LTD
ITA - 1012 / 2007ITAT Delhi
CIT vs NATRAJ STATIONERY PRODUCTS P.LTD.
ITA - 1009 / 2007ITAT Delhi
CIT vs DELHI BRASS & METAL WORKS LTD
ITA - 653 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA - 1249 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA - 450 / 2008ITAT Delhi
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1012/2007ITAT Delhi
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1009/2007ITAT Delhi
COMMISSIONER OF INCOME TAX
ITA/653/2007ITAT Delhi
COMMISSIONER OF INCOME TAX, RT vs PORRITTS & SPENCER (ASIA) LTD.
ITR/196/1999ITAT Punjab & Haryana
MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. ROHTAK vs M//S PORRITS & SPENCER
ITR/44/1996ITAT Punjab & Haryana
C.I.T.-III, BOMBAY. vs M/S.SIEMENS AKTIENGESELLSCHABT, BOMBAY.
ITR/251/1988ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX DELHI X vs HANDLOOM SAREE BHAWAN
ITA - 1290 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SABIC INDIA P.LTD.
ITA - 1276 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs P.P.JEWELLERS
ITA - 1275 / 2008ITAT Delhi
C I T vs SOHAN LAL JINDAL
ITA/513/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1284 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1280 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1274 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1273 / 2008ITAT Delhi
m/s shi vs agar veg. restaurant mum
ITXA/144/2006ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE V.C. DAGA
COMMISSIONER OF INCOME TAX vs PARBHAT KUMAR
ITA/293/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
CIVIL APPEAL No. 6654/2008ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1207/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA - 1207 / 2008ITAT Delhi
M/S KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-006654-006654 - 2008ITAT SC
TAX-II vs (P) LTD
ITA/1295/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs MANTEC CONSULTANT (P) LTD
ITA - 1295 / 2008ITAT Delhi