Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX vs SHREE VIDYADHIRAJA VIDYA SAMAJAM
ITA/130/2008ITAT Kerala
M/S. INDIA CINE AGENCIES vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 3649/2003ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs HARKARAN DAS VED PAL
ITA - 1005 / 2007ITAT Delhi
VXL INDIA LTD. vs ASST. C I T
TAXAP/470/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD vs ASSTT C I T
TAXAP/469/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/468/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/467/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
ASST. COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKD(CONTRACT)LTD
TAXAP/465/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX,TVM. vs KERALA STATE INDUSTRIAL DEV.CORPN.LTD.
ITA/128/2008ITAT Kerala
C I T vs KHANNA IMPROVEMENT TRUST
ITA/509/2008ITAT Punjab & Haryana
M/S SHREE GANPATI EMBROIDERY PVT. LTD. vs C.I.T.-II
ITA/510/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX,COCHIN vs SMT.MADHU PATANI,EKM.
ITR/10/2002ITAT Kerala
COMMISSIONER OF INCOME TAX CENTRAL KANPUR vs J.K. CHARITABLE TRUST KAMAL TOWER, KANPUR
CIVIL APPEAL No. 2092/2006ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs HUGHES SOFTWARE SYSTEMS LIMITE
ITA - 641 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs VEENA SALUJA
ITA - 1249 / 2008ITAT Delhi
C I T vs M/S RUBBER UDYOG VIKAS P LTD.
ITA/635/2007ITAT Punjab & Haryana
PNB FINANCE LTD. vs COMMISSIONER OF INCOME TAX-I, NEW DELHI
CIVIL APPEAL No. 3721/2002ITAT SC
2 Judges
ASSISTANT COMMERCIAL TAXES OFFICER vs M/S BAJAJ ELECTRICALS LTD
C.A. No.-005865-005865 - 2008ITAT SC
S.H. KAPADIA B. SUDERSHAN REDDY
INCOME TAX vs SHRI RAVINDER NATH GOEL
ITA/10/2007ITAT Delhi
INCOME TAX vs DR R. N. GOEL
ITA/632/2007ITAT Delhi
INCOME TAX vs DR R. N. GOEL
ITA/631/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs KERALA FINANCIAL CORPORATION, TVM
ITA/126/2008ITAT Kerala
DIRECTOR OF INCOME TAX vs SPAN FOUNDATION
ITA - 789 / 2008ITAT Delhi
DIRECTOR OF INCOME TAX vs SPAN FOUNDATION
ITA - 767 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S HANUMAN OIL AND GENERAL MILLS
ITA/152/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
COMMISSIONER OF INCOME TAX vs M/S AMRIT SOAP CO.
ITA/132/2008ITAT Punjab & Haryana
MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX V vs P.M.ELECTRONICS LTD.
ITA - 475 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX-V vs P M ELECTRONICS LTD
ITA/475/2007ITAT Delhi
C.I.T., LUDHIANA vs IMPROVEMENT TRUST, MOGA
ITA/489/2007ITAT Punjab & Haryana
C I T vs MAHESH CHANDRA SHARMA
ITA/505/2007ITAT Punjab & Haryana