Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX XVII vs HUTCHISON ESSAR TELECOM LTD
ITA-1177/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1171/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1154/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1159/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1155/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1135/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1121/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS
ITA-1020/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS LIMITED
ITA-698/2008ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs ESCOTEL MOBILE COMMUNICATIONS
ITA-697/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1120/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX XVII vs HUTCHISON ESSAR TELECOM LTD.
ITA - 1177 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs BHARTI CELLULAR LIMITED
ITA - 1171 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD.
ITA - 1154 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLUAR LTD.
ITA - 1159 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs BHARTI CELLULAR LIMITED
ITA - 1155 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs BHARTI CELLULAR LIMITED
ITA - 1121 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS LTD.
ITA - 698 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs ESCOTEL MOBILE COMMUNICATIONS LTD.
ITA - 697 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD.
ITA - 1120 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME-TAX, TVM. vs SHREE VIDYADHIRAJA VIDYA SAMAJAM
ITA/118/2008ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs T.K.GINARAJAN
ITA/113/2008ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs M/S. KERALA STATE INDUSTRIAL DEVELOPMENT
ITA/111/2008ITAT Kerala
HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER
THE COMMISSIONER OF INCOME-TAX, TVM vs SHREE VIDYADHIRAJA VIDYA SAMAJAM, TVM
ITA/107/2008ITAT Kerala
COMMISSIONER OF INCOME TAX, DELHI X vs BHARTESH JAIN
ITA/1229/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
M/S POONAM INDUS. vs C I T
ITA/625/2007ITAT Punjab & Haryana
COMMISSIONER OF CUSTOMS, KOLKATA vs M/S. B. ARUN KUMAR & COMPANY
C.A. No.-006223-006223 - 2008ITAT SC
DIRECTOR OF INCOME TAX vs KLM ROYAL DUTCH AIRLINES
ITA - 1241 / 2008ITAT Delhi
DIRECTOR OF INCOME TAX vs KLM ROYAL DUTCH AIRLINES
ITA - 1245 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SMT.S.VASANTHA
ITA/109/2008ITAT Kerala
HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER
