Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

Commissioner of Income Tax vs M/s India Crafts

ITA/562/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/345/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/312/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/326/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/331/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/45/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/252/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/460/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha

ITA/491/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/105/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/306/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/339/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha

ITA/490/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/332/2006ITAT Delhi
4/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/323/2006ITAT Delhi
4/12/2008

COMMISSIONER OF INCOME TAX DELHI II vs METZELER AUTOMOTIVE PROFILES INDIA LTD.

ITA - 17 / 2008ITAT Delhi
3/12/2008

DY. COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA AND ORS.

CIVIL APPEAL No. 32945/2007ITAT SC

2 Judges

3/12/2008

COMMISSIONER OF INCOME TAX vs M/S INTRA PORT INDIA

ITA/553/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

3/12/2008

THE COMMISSIONER OF INCOME TAX vs K.P.CHANDRASENAN

ITA/265/2002ITAT Kerala

HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

2/12/2008

THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.

ITA/395/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

2/12/2008

ULTIMATE FASHION MAKER LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA - 1253 / 2008ITAT Delhi
2/12/2008

THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.

ITA - 395 / 2008ITAT Delhi
2/12/2008

COMMISSIONER OF INCOME TAX,

ITA/1366/2008ITAT Delhi
2/12/2008

ULTIMATE FASHION MAKER LTD vs COMMISSIONER OF INCOME TAX

ITA/1253/2008ITAT Delhi
2/12/2008

COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs CONTIMETERS ELECTRICALS P.LTD.

ITA - 1366 / 2008ITAT Delhi
2/12/2008

COMMISSIONER OF INCOME TAX vs NORTEL NETWORKS INDIA P.LTD.

ITA - 1383 / 2008ITAT Delhi
1/12/2008

COMMISSIONER OF INCOME TAX vs TRANS ASIA SECURITIES P.LTD.

ITA - 1360 / 2008ITAT Delhi
1/12/2008

COMMISSIONER OF INCOME TAX DELHI V vs NET 4 INDIA P.LTD.

ITA - 1379 / 2008ITAT Delhi
28/11/2008

C I T vs SATISH KUMAR

ITA/332/2008ITAT Punjab & Haryana
28/11/2008

SUNIL BHASEEN vs C I T

ITA/411/2008ITAT Punjab & Haryana
28/11/2008