Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
CIT-II CHANDIGARH vs M/S BUDHA SLUG TECHNOLOGIES(P) LTD.
M/S SIDHANT DEPOSIT AND ADVANCES PVT. LTD. vs COMMISSIONER OF INCOME TAX
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
SKOL BREWERIES LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
AVENTIS PHARMA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX 8(1), MUMBAI AND 2 ORS.
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
C I T vs DEEPAK KUMAR
THE COMMISSIONER OF INCOME TAX,KANNUR vs SRI.K.T.SREEJAN,KANNUR
RALLIS INDIA LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
ANIL RADHAKRISHNA WANI vs INCOME-TAX OFFICER, WARD NO.11(2)(1) AND 2 ORS.
MR.K.P.ABDUL MAJEED vs ASSISTANT COMMISSIONER OF INCOME TAX
CIT, LUDHIANA vs M/S NAHAR SPINNING MILLS LTD.
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
AMRITA CHADHA vs CIT LUDHIANA
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, LUDHIANA vs M/S NAHAR EXPORTS LTD.
THE COMMISSIONER OF INCOME TAX - CENTRAL II MUMBAI vs DEVFLOPMENT CREDIT BANK LTD.
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD
COMMISSIONER OF INCOME TAX vs JAI PARAVBOLIC SPRING LTD
ASSISTANT C.L.T., VADODARA vs ELECON ENGINEERING CO. LTD.
2 Judges
commissioner of income-tax-9,mum vs m/s earnest exports ltd
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX -24 MUMBAI vs KNR PATEL JV
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE , PUNE vs MALLINATH SHARNAYYA SWAMI
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
MOHINI KULWANT GHAI vs C I T
COMMISSIONER OF INCOME TAX vs VV INDUSTRIAL PROCESSORS PVT LTD
COMMISSIONER OF INCOME TAX vs ANIL KUMAR SHARMA
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs FORECH INDIA LTD
THE COMMISSIONER OF INCOME TAX CENTRAL vs NATASHA SINGH
THE COMMISSIONER OF INCOME TAX-III vs SUPER CASSETTES INDUSTIRES LTD.
CIT CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
