Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
DATTARAM SHRIDHAR BHOSALE vs THE INCOME TAX OFFICER WARD 19(2)(1) AND ANR.
WP/59/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
PRASHANT S. JOSHI vs THE INCOME TAX OFFICER WARD 19(2)(4) AND ANR.
WP/2287/2009ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
CIT, FARIDABAD vs M/S DELHI FARIDABAD TEXTILES (P) LTD.
ITA/885/2008ITAT Punjab & Haryana
CIT FARIDABAD vs NEELAM CHOUDHARY
ITA/635/2009ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX vs SAHARA INDIA FINANCIAL CORPORATION LTD
ITA/1064/2007ITAT Delhi
CIT, JALANDHAR vs M/S BHOLATH PRIMARY COOP. AGRICULTURAL DEVEP
ITA/80/2010ITAT Punjab & Haryana
C.I.T vs ILPEA PARAMOUNT (P) LTD
ITA/1178/2008ITAT Delhi
VIDEO ELECTRONICS LTD
ITA - 163 / 2010ITAT Delhi
CIT JALANDHAR vs DEEPAK MITTAL PROP. M/S SONALIKA AG. IND. HSRPR
ITA/523/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-IV
ITA/165/2010ITAT Delhi
M/S JAY BHARAT MARUTI LTD. vs COMMISSIONER OF INCOME TAX
ITA/628/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX - 7 MUMBAI vs LOKMAT NEWSPAPERS PVT. LTD.
ITXA/2239/2010ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD
CIT, ROHTAK vs M/S BHARTI HEALTHCARE LTD.
ITA/192/2009ITAT Punjab & Haryana
M/S BATRA PALACE P. LTD. vs COMMISSIONER OF INCOME TAX
ITA/76/2010ITAT Punjab & Haryana
CIT, HISAR vs M/S PARKASH INDUSTRIES LTD. SRIVAN
ITA/73/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S PUNEET UDYOG, FARIDABAD
ITA/337/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMET AX vs JYOTI LIMBOO PROP. JYOTI & CO.
ITA/691/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs P.C. JAIN (HUF)
ITA/155/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs JYOTI LIMBOO
ITA/200/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs P.C. JAIN (HUF)
ITA/169/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
RAJIV MARDA vs C.I.T. & ANR.
ITA - 581 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs JYOTI LIMBOO
ITA - 200 / 2010ITAT Delhi
COMMNR. OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA BUNKAR S. SAMITI LTD
C.A. No.-009485-009485 - 2003ITAT SC
M/S. DYNAMIC ORTHOPEDICS PVT. LTD. vs COMMISSIONER OF INCOME TAX, COCHIN
C.A. No.-008419-008419 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs ASHWANI GUPTA
ITA/1264/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX-(CENTRAL)-III, MUMBAI. vs M/S. ABG HEAVY INDUSTRIES LTD.,MUMBAI.
ITXA/2663/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX, CENTRAL - III, MUMBAI vs M/S ABG HEAVY INDUSTRIES LTD.
ITXA/2291/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI vs ABG HEAVY INDUSTRIES LTD MUMBAI
ITXA/2121/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX, CENTRAL - III, MUMBAI. vs M/S. ABG HEAVY INDUSTRIES LTD., MUMBAI.
ITXA/1687/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI vs ABG HEAVY INDUSTRIES LTD.
ITXA/416/2010ITAT Bombay
