Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
CIT, CHANDIGARH vs M/S PRINCE ZEVER MEHAL PVT. LTD.
ITA/71/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, PANCHKULA vs M/S HARYANA STATE COOP. APEX BANK LTD.
ITA/62/2010ITAT Punjab & Haryana
CIT, CHANDIGARH vs M./S CHANDIGARH ZEVER MEHAL PVT. LTD.
ITA/70/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs SHWETA BHUCHAR
ITA/67/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs GORA MAL HARI RAM LTD
ITA/115/2010ITAT Delhi
GODREJ AGROVET LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX AND ANR.
WP/200/2010ITAT Bombay
CIT, KARNAL vs M/S ACCENT FOR LIVING C/O M/S DEEPAK WOOLEN MILLS
ITA/626/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs ORIENTAL STRUCTURAL ENGINEERS P.LTD
ITA/146/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs ORIENTAL STRUCTURAL ENGINEERS P.LTD.
ITA - 146 / 2010ITAT Delhi
BALKRISHNA HIRALAL WANI vs INCOME TAX OFFICER AND 2 ORS.
WP/191/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX, KOTTAYAM vs SHRI. P.M.PAUL, GLEN TEA FACTORY, GLEN
ITA/775/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
EDAKKANDAKANDY PRAVEEN vs THE INCOME TAX OFFICER, WARD
ITA/1792/2009ITAT Kerala
PARAMJIT SINGH vs ITO, PHAGWARA
ITA/401/2009ITAT Punjab & Haryana
INDIAN ROADLINES AFGAN ROAD vs COMM. OF INCOME TAX-2, JALANDHAR
ITA/528/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs SONA KOYA STEERING SYSTEMS LTD.
ITA/761/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA/1279/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYO STEERING SYSTEMS LTD.
ITA/788/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
THE COMMISSIONER OF INCOME TAX III vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA - 194 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYO STEERING SYSTEMS LTD.
ITA - 788 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SONA KOYA STEERING SYSTEMS LTD.
ITA - 761 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYA STEERING SYSTEMS LTD.
ITA - 416 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA - 1279 / 2008ITAT Delhi
COMMISSIONER OF WEALTH TAX,KOTTAYAM vs M/S.MANGALAM PUBLICATIONS INDIA (P) LTD.
WTA/186/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX- 21, MUMBAI vs M/S INFORMATION ARCHITECTS, MUMBAI
ITXA/2207/2009ITAT Bombay
CIT, LUDHIANA vs M/S EASTMAN INDUSTRIES LUDHIANAN
ITA/11/2010ITAT Punjab & Haryana
TRF LTD. vs COMMNR. OF INCOME TAX
C.A. No.-005292-005292 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs P.S. JAIN COMPANY LTD.
ITA/119/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MEDSHAVE HEALTH CARE LTD
ITA - 124 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MAHALAXMI SUGAR MILLS CO LTD
ITA - 92 / 2010ITAT Delhi
PURITY TECHTEXTILE PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX 10(1) AND ANR.
WP/269/2010ITAT Bombay
