Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

THE COMMISIONER OF INCOME TAX- 6 MUMBAI vs ESSEL PROPACK LTD

ITXA/2305/2009ITAT Bombay
22/3/2010

THE COMMISSIONER OF INCOME TAX 10 MUMBAI vs UNIVERSAL MEDICARE PVT LTD.

ITXA/2264/2009ITAT Bombay
22/3/2010

COMMISSIONER OF INCOME TAX vs M/S.AISWARYA TRADING CO.

ITA/829/2009ITAT Kerala
19/3/2010

THE COMMISSIONER OF INCOME TAX, COCHIN vs HHA TANK TERMINAL (P) LTD., COCHIN

ITA/1279/2009ITAT Kerala
19/3/2010

THE COMMISSIONER OF INCOME TAX CITY - III, MUMBAI vs M/S ASIAN STAR CO. LTD. ,MUMBAI

ITXA/200/2009ITAT Bombay
18/3/2010

CIT, KARNAL vs M/S VEER OVERSEAS LTD.

ITA/510/2009ITAT Punjab & Haryana
17/3/2010

CIT PATIALA vs PATIALA COOP. SUGAR MILLS LTD.

ITA/15/2010ITAT Punjab & Haryana
17/3/2010

C.I.T.,AHMEDABAD vs RELIANCE PETROPRODUCTS PVT.LTD

C.A. No.-002463-002463 - 2010ITAT SC
17/3/2010

CIT, LUDHIANA vs M/S SALUJA FABRICS LTD. LUDHIANA

ITA/581/2009ITAT Punjab & Haryana
16/3/2010

CIT-I LUDHIANA vs M/S ABHISHEK INDUSTRIES LTD. LUDHAINA

ITA/660/2009ITAT Punjab & Haryana
16/3/2010

THE COMMISSIONER OF WEALTH TAX,COCHIN vs GALFAR (INDIA) PVT.LTD.,MARADU,KCOHI

WTA/152/2009ITAT Kerala

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

15/3/2010

C.I.T.BIKANER vs SURESH DUDI

ITA/79/2009ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs JAGDISH DUDI

ITA/74/2009ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs SURESH DUDI

ITA/13/2010ITAT Rajasthan

JAGDISH BHALLA,DINESH MAHESHWARI

15/3/2010

C.I.T.BIKANER vs RAMESHWAR LAL DUDI

ITA/78/2009ITAT Rajasthan
15/3/2010

OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX, DEHRADUN

CIVIL APPEAL No. 7223/2008ITAT SC

2 Judges

15/3/2010

OIL & NATURAL GAS CORP. LTD. TR. M.D. vs COMMR.OF INCOME TAX, DEHRADUN

C.A. No.-007223-007223 - 2008ITAT SC
15/3/2010

COMMISSIONER OF INCOME TAX-III vs SUTLEJ INDUSTRIES LTD

ITA/1204/2005ITAT Delhi
15/3/2010

THE COMMISSIONER OF INCOME TAX-1 MUMBAI vs INTERNATINAL FISHERIES LTD

ITXA/2421/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/3/2010

OCEAN CITY TRADING INDIA PVT LTD vs THE COMMISSIONER OF INCOME TAX- 19 MUMBAI

ITXA/2417/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/3/2010

THE COMMISSIONER OF INCOME TAX - TDS MUMBAI vs GLENMARK PHARMACEUTICALS LTD

ITXA/2256/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/3/2010

THE COMMISSIONER OF INCOME TAX(TDS) vs M/S.KENT CONSTRUCTIONS PVT.LTD., PANAMPI

ITA/71/2010ITAT Kerala
11/3/2010

THE COMMISSIONER OF INCOME TAX vs SRI.A.MOHAMMED ABDURAHMAN

ITA/62/2010ITAT Kerala

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

10/3/2010

THE COMMISSIONER OF INCOME TAX, KOZHIKOD vs SHRI.P.K.SULFI, KOZHIKODE

ITA/61/2010ITAT Kerala

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

10/3/2010

THE COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S.SKYLINE BUILDERS,RAJAJI ROAD,COCHIN

ITA/374/2009ITAT Kerala
10/3/2010

CIT, FARIDABAD vs JAI BHAGWAN PALWAL FARIDABAD

ITA/330/2009ITAT Punjab & Haryana
10/3/2010

THE DIRECTOR OF INCODME TAX (INTERNATIONAL TAXATION MUMBAI vs KRUPP UDHE GMBH

ITXA/2626/2009ITAT Bombay
9/3/2010

M/S. P.C.CHACKO & COMPANY, COCHIN vs THE DEPUTY COMMISSIONER OF INCOME TAX

WP(C)/32975/2009ITAT Kerala

HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON

9/3/2010

MAGNA PROJECTS LTD. vs COMMISSIONER OF INCOME TAX - III

WPO/890/2006ITAT Calcutta

HON'BLE JUSTICE I. P. MUKERJI

9/3/2010

ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED vs ASSSISTANT COMMISSIONER OF INCOME TAX AND ANR.

WP/2472/2009ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

9/3/2010