Recent Judgments

COMMISSIONER OF INCOME TAX vs BHARTESH JAIN

COMMISSIONER OF INCOME TAX vs BHARTESH JAIN

THE COMMISSIONER OF INCOME TAX III vs SUNTECH VISION LTD.

HINDUSTAN UNILEVER LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX 1(1) AND ANR.

THE COMMISSIONER OF INCOME TAX 20 MUMBAI vs B.N. EXPORTS

M/S PORITTS AND SPENCER LTD vs THE COMM OF INCOME TAX

THE COMMISSIONER OF INCOME TAX,COCHIN vs SOUTHERN ELECTROMAG(P)LTD,COCHIN-36

HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX vs U.V.ZUHARA

COMMISSIONER OF WEALTH TAX, HR., ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR.ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs AVINASH CHANDER SHARMA

COMMISSIONER OF WEALTH TAX HRY vs KAMAL SAROJ PANIPAT

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESHWAR NATH

CIT, FARIDABAD vs M/S LAKHANI RUBBER WORKS FARIDABAD

COMMISSIONER OF WEALTH TAX, ROHTAK vs RAKESH MAHAJAN

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESHWAR NATH

COMMISIONER OF WEALTH TAX, HR. ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs KAMAL SAROJ

COMMISSIONER OF WEALTH TAX, HR. ROHTAK vs RAJESH MAHAJAN

CIT, ROHTAK vs SEWA BHARTI HARYANA PRADESH ROHTAK

CIT, JALANDHAR vs M/S SHIVALIK KSHETRIYA GRAMIN BANK

CIT-II,LUDHIANA vs M/.S SHREE DADU AUTO(P) LTD. LUDHIANA

ARTHUR ANDERSON AND CO. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-11(2) AND 2 ORS.

COMMISSIONER OF WELATH TAX PATIALA vs KARANBIR SINGH RAJINDER KUTTI PATIALA

M/S RANKA JEWELLERS, PUNE vs ADDITIONAL COMMISSIONER OF INCOME TAX, PUNE AND ANR

THE COMMISSIONER OF INCOME TAX -3, MUMBAI vs M/S INDIAN RAYON AND INDUSTRIES LTD.

M/S. KUREETHADAM WINES vs THE COMMISSIONER OF INCOME TAX, KOCHI

SMT.P.HASEENA vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs SHRI.JOHNSON G.OOMMEN

T.SHERRAFFUDDIN vs COMMISSIONER OF INCOME TAX