MAGNA PROJECTS LTD. vs. COMMISSIONER OF INCOME TAX - III

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WPO/890/2006HC CalcuttaWBCHCO002861200609 March 2010Bench: HON'BLE JUSTICE I. P. MUKERJI1 pages

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OD-9 IA No: GA/2/2009 (Old GA/2739/2009) In WPO/890/2006 IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction ORIGINAL SIDE (Via Video Conference) MAGNA PROJECTS LTD. Versus COMMISSIONER OF INCOME TAX-III BEFORE: The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 18th March, 2021. Appearance:- Mr.Paritosh Sinha, Adv. Ms.Tapati Samanta, Adv. ..for the State The Court : It appears that the writ petition has been disposed of on 9th March, 2010. The connected interlocutory application being GA No. 2 of 2009 (Old No: GA/2739/2009) is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated. The Department is directed to ensure that the records are corrected. (RAVI KRISHAN KAPUR, J.) D.Ghosh

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