Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S. TECHNO SHARES & STOCKS LTD. vs COMMISSIONER OF INCOME TAX-IV
C.A. No.-007780-007781 - 2010ITAT SC
COMMISSIONER OF INCOME TAX-II vs JULANIA FINANCE PVT. LTD
ITA/1321/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TRAVEL (P) LTD.
ITA/1318/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs FRACHT FORWARDING & TRAVEL PVT LTD
ITA - 1318 / 2010ITAT Delhi
CIT vs JAIPUR GOLDEN TRANSPORT
ITA - 1387 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SRI.K.L.BABY
ITA/617/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX, KANNUR vs M/S.MANJOO & COMPANY, KANNUR
ITA/1216/2009ITAT Kerala
COMMISSIONTER OF INCOME TAX vs PREMIER STEELS, JEW STREET ERNAKULAM
ITA/1133/2009ITAT Kerala
COMMISSIONER OF INCOME TAX vs NAPCON TURBO CHARGES LTD.
ITA/1172/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs NAPCON TURBO CHARGES LTD.
ITA - 1172 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD
ITA - 288 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT. LTD
ITA/288/2010ITAT Delhi
BUNIYAD FINCAP LTD vs COMMISSIONER OF INCOME TAX
ITA - 1372 / 2010ITAT Delhi
CIT, LUDHIANA vs M/S TIPSON CYCLES PVT. LTD.
ITA/438/2010ITAT Punjab & Haryana
ABZONY SAFETY GLASS LTD. vs CIT CHANDIGARH
ITA/270/2010ITAT Punjab & Haryana
C.I.T., RAIPUR vs BASTAR KSHETRIYA GRAMIN BANK HATKA
ITA/2/2000ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX vs BHUSHAN KUMAR
ITA - 1148 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SEEMA TRIPATHI
ITA - 1307 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MITHILESH KUMAR TRIPATHI
ITA - 1306 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MITHILESH KUMAR TRIPATHI
ITA - 1301 / 2010ITAT Delhi
THE COMMISSINER OF INCOME TAX vs BHUSHAN KUMAR
ITA - 1135 / 2009ITAT Delhi
INCOME TAX vs SMT. SEEMA TRIPATHI
ITA/1300/2010ITAT Delhi
COMMISSIONER OF INCOME TAX-V vs MINERALS LIMITED
ITA/1303/2010ITAT Delhi
INCOME TAX vs DEVI DAS GARG
ITA/1302/2010ITAT Delhi
COMMISSIONER OF INCOME TAX -IV vs M/S DURABLE PROPERTIES
ITA/865/2010ITAT Delhi
CIT vs RPK BUILDERS PVT LTD
ITA - 1299 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SEEMA TRIPATHI
ITA - 1300 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DHARAMPAL SATYAPAL LTD
ITA - 1291 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DHARAMPAL SATYAPAL LTD
ITA - 1290 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JAGATJIT INDUSTRIES LTD
ITA/848/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN