COMMISSIONER OF INCOME TAX vs. DHARAMPAL SATYAPAL LTD

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ITA - 1290 / 2010HC Delhi06 September 20101 pages
For Petitioner: NP SAHNI

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1290/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. N.P. Sahni, Senior Standing Counsel. versus . DHARAMPAL SATYAPAL LTD ..... Respondent Through . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 06.09.2010 . Mr. N.P. Sahni, learned senior standing counsel for the revenue seeks leave of this Court to withdraw the present appeal with liberty to . . file a properly constituted appeal giving all details required to be stated in the appeal. In view of aforesaid liberty, the present appeal is permitted to be withdrawn with aforesaid liberty. . CHIEF JUSTICE . . MANMOHAN, J SEPTEMBER 06, 2010 rn . #9 $

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