COMMISSIONER OF INCOME TAX vs. DHARAMPAL SATYAPAL LTD

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1291/2010 and CM 15461/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. N.P. Sahni, Senior Standing Counsel. versus . DHARAMPAL SATYAPAL LTD ..... Respondent Through None . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 06.09.2010 . Mr. N.P. Sahni, learned senior standing counsel for the revenue seeks leave of this Court to withdraw the present appeal with liberty to file a properly constituted appeal giving all details required to be stated in the appeal. In view of aforesaid liberty, the present appeal and application are permitted to be withdrawn with aforesaid liberty. . . CHIEF JUSTICE . . MANMOHAN, J SEPTEMBER 06, 2010 rn . #10 $