Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISSIOENR OF INCOME TAX vs SANJAY MOHAN AGGARWAL

ITA/203/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

6/9/2010

THE COMMISSIONER OF INCOME TAX-II vs MUNJAL SHOWA LTD

ITA/85/2009ITAT Delhi
6/9/2010

COMMISSIONER OF INCOME TAX vs SIRI RAM SYAL HYDRO POWER PVT. LTD.

ITA/1360/2010ITAT Delhi
6/9/2010

THE COMMISSIONER OF INCOME TAX-II vs MUNJAL SHOWA LTD

ITA/86/2009ITAT Delhi
6/9/2010

OF INCOME TAX vs M/S. JINDAL SAW PIPES LTD

ITA/221/2010ITAT Delhi
6/9/2010

COMMISSIONER OF INCOME TAX-IV vs M/S DCM FINANCIAL SERVICES LTD

ITA/1285/2010ITAT Delhi
6/9/2010

COMMISSIONER OF INCOME TAX vs DCM FINANCIAL SERVICES LTD

ITA - 1285 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1344 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1347 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1342 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1343 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1359 / 2010ITAT Delhi
6/9/2010

DANGSON HOTEL & RESTAURANTS PVT LTD

ITA - 1346 / 2010ITAT Delhi
6/9/2010

CIT vs SIRI RAM SYAL HYDRO POWER PVT LTD

ITA - 1360 / 2010ITAT Delhi
6/9/2010

CIT PATIALA vs M/S SUKHDEV KUMAR AND CO RICE

ITR/119/1999ITAT Punjab & Haryana
1/9/2010

CIT ROHTAK vs TEK SINGH SAINI

ITA/284/2010ITAT Punjab & Haryana
1/9/2010

C I T vs BARFI

ITA/356/2007ITAT Punjab & Haryana
1/9/2010

ASTRA HOUSING & INVESTMENT P.LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA - 623 / 2008ITAT Delhi
1/9/2010

COMMISSIONER OF INCOME TAX vs CONTAINER CORPORATION OF INDIA LTD

ITA - 1272 / 2010ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs DLF COMMERCIAL DEVELOPERS

ITA - 1268 / 2010ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs BSES RAJDHANI POWERS LTD

ITA/1266/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

31/8/2010

COMMISSIONER OF INCOME TAX vs RAGHVI RIMANCE LTD

ITA/1264/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

31/8/2010

COMMISSIONER OF INCOME TAX vs BSES YAMUNA POWERS LTD

ITA/1267/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

31/8/2010

EX. CAP. VIKAS GUPTA vs THE COMMISSIONER OF INCOME TAX (APPEALS)XXX

ITA/911/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

31/8/2010

COMMISSIONER OF INCOME TAX vs BSES RAJDHANI POWERS LLD.

ITA-1266/2010ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs BSES YAMUNA POWERS LLD.

ITA-1267/2010ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs RAGHVI FINANCE LTD.

ITA-1264/2010ITAT Delhi
31/8/2010

Ex. CAP. VIKAS GUPTA vs THE COMMISSIONER OF INCOME TAX (APPEALS) XXX

ITA-911/2009ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs BSES YAMUNA POWERS LTD

ITA - 1267 / 2010ITAT Delhi
31/8/2010

COMMISSIONER OF INCOME TAX vs BSES RAJDHANI POWERS LTD

ITA - 1266 / 2010ITAT Delhi
31/8/2010