Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISSIONER OF INCOME TAX vs RAGHVI RIMANCE LTD

ITA - 1264 / 2010ITAT Delhi
31/8/2010

danesh a irani vs commissioner of income-tax,mum

ITXA/513/2005ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE R.M. SAVANT.

30/8/2010

COMMISSIONER OF INCOME TAX vs SOUTH ASIA HUMAN RIGHTS DOCUMENTATION CENTRE

ITA - 1259 / 2010ITAT Delhi
30/8/2010

COMMISSIONER OF INCOME TAX vs CENTITECH INDIA PVT LTD

ITA - 1249 / 2010ITAT Delhi
30/8/2010

COMMISSIONER OF INCOME TAX vs HARYANA WAREHOUSING CORP.

ITA/563/2006ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

30/8/2010

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S AMBIKA OVERSEAS

ITA/326/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

30/8/2010

THE COMMISSIONER OF INCOME TAX BATHINDA vs M/S G S ARORA AND SONS GANDHI MARKET

ITA/256/2003ITAT Punjab & Haryana
30/8/2010

CIT PANCHKULA vs M/S HARYANA BUILDING & OTHER CONSTRUCTION WORKS

ITA/249/2010ITAT Punjab & Haryana
30/8/2010

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.PLANT LIPIDS LTD, KOLENCHERRY

ITA/367/2009ITAT Kerala
30/8/2010

COMMISSIONER OF INCOME TAX vs KISHORE APPARELS

ITA/1260/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

30/8/2010

COMMISSIONER OF INCOME TAX vs ORBITAL COMMUNICATION PVT LTD

ITA/989/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

30/8/2010

DIRECTOR OF INCOME TAX vs JACABS CIVIL INC.

ITA/491/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

30/8/2010

CIT vs SIDH VINAYAK DEVELOPMENT PVT LTD

ITA/790/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

30/8/2010

DIRECTOR OF INCOME TAX vs MITSUBISHI CORPORATION

ITA - 297 / 2010ITAT Delhi
30/8/2010

DIRECTOR OF INCOME TAX vs JACABS CIVIL INC.

ITA - 491 / 2008ITAT Delhi
30/8/2010

COMMISSIONER OF INCOME TAX vs KISHORE APPARELS

ITA - 1260 / 2010ITAT Delhi
30/8/2010

CIT vs ALLIED FINANCE PVT LTD

ITA - 1309 / 2010ITAT Delhi
30/8/2010

COMMISSIONER OF INCOME TAX vs RATTAN MEHTA

ITA - 1241 / 2010ITAT Delhi
27/8/2010

COMMISSIONER OF INCOME TAX vs VST AGRO TECH LTD

ITA - 1239 / 2010ITAT Delhi
27/8/2010

M/S PALIWAL EXPORTS vs ACIT CENTRAL CIRCLE, KARNAL

ITA/405/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/8/2010

COMMISSIONER OF INCOME TAX JALANDHAR-II vs M/S HANSA EXPORT CORPORATION

ITA/402/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/8/2010

COMMISSIONER OF INCOME TAX, ROHTAK vs M/S AGGARWAL SABHA MAHARAJA AGGARSAIN BHAWAN

ITA/283/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/8/2010

ABHISHEK INDUSTRIES LTD. vs ASST. COMMISSIONER INCOME TAX LUDHIANA

ITA/681/2009ITAT Punjab & Haryana
27/8/2010

CIT, PATIALA vs N.K. DHIR (HUF)

ITC/1/2009ITAT Punjab & Haryana
27/8/2010

R.K. GARG, CHANDIGARH vs COMMISSIONER OF INCOME TAX, CHANDIGARH & ANR

ITA/212/2010ITAT Punjab & Haryana
27/8/2010

COMMISSIONER OF INCOME TAX vs MOONLIGHT EXIM PVT. LTD.

ITA/1243/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

27/8/2010

VINOD KUMAR KHATRI vs COMMISSIONER OF INCOME TAX

ITA - 1232 / 2010ITAT Delhi
26/8/2010

RAM KISHAN ASSOCIATES PVT. LTD vs C.I.T

ITA - 1227 / 2010ITAT Delhi
26/8/2010

FLEX FOODS LTD

ITA - 1225 / 2010ITAT Delhi
26/8/2010

COMMISSIONER OF INCOME TAX vs PEPSICO INDIA HOLDINGS PVT LTD

ITA - 1187 / 2010ITAT Delhi
26/8/2010