Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
COMMISSIONER OF IT-II, CHD vs M/S THE MORINDA CO-OP. SUGAR MILLS, MORINDA
ITA/589/2010ITAT Punjab & Haryana
CIT vs PLANET OUTSOURCING PARK LTD
ITA/874/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs PLANET OUTSOURCING PARK LTD
ITA - 874 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs MARKET COMMITTEE
ITA/215/2011ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX -1 MUMBAI vs THE MARATHA MANDIR CO-OP BANK LTD
ITXA/4125/2010ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE A.A. SAYED
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE FATEHANAD
ITA/211/2011ITAT Punjab & Haryana
CIT-I, CHANDIGARH vs M/S HUTCHISON MAX TELCOM PVT.LTD., MUMBAI
ITA/586/2008ITAT Punjab & Haryana
SANJAY AGGARWAL vs COMM. OF INCOME TAX
ITA/212/2011ITAT Punjab & Haryana
CIT vs SAHDEV JEWELLERS
ITA/865/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs SAHDEV JEWELLERS
ITA/866/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs KAMINO INTERNATIONAL
ITA - 1648 / 2010ITAT Delhi
CIT vs RAKESH RELAN
ITA - 867 / 2011ITAT Delhi
CIT vs SAHDEV JEWELLERS
ITA - 866 / 2011ITAT Delhi
CIT vs SAHDEV JEWELLERS
ITA - 865 / 2011ITAT Delhi
NIRMAL SINGH PEHLWAN @ NIMMA vs INSPECTOR,CUSTOMS, CUSTOMS HOUSE, PUNJAB
Crl.A. No.-001857-001857 - 2010ITAT SC
M/S TARLOK SINGH & BROS. vs COMMISSIONER OF IT , JALANDHAR AND ORS
ITA/206/2011ITAT Punjab & Haryana
UMA DUTT PALIWAL vs COMMISSIONER OF INCOME TAX, KARNAL
ITA/173/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, FRD. vs M/S S.S.P. PVT. LTD.
ITA/535/2010ITAT Punjab & Haryana
GUPTA INTERNATIONAL vs CIT KARNAL
ITA/174/2011ITAT Punjab & Haryana
TALBRO FORGINGS vs CIT JALANDHAR
ITA/172/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs RAMESH KUMAR
ITA/171/2011ITAT Punjab & Haryana
ORIENT OVERSEAS PVT LTD vs DY COMMISSIONER OF INCOME TAX
ITA - 882 / 2011ITAT Delhi
AMAR R. SHANBHAG vs INCOME TAX OFFICE 11(2)(1)
WP/552/2011ITAT Bombay
COMMISSIONER OF WEALTH TAX vs SOHNA FORGE PVT LTD
WTA/1/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF IT-II, CHD vs PB STATE IND. DEV. CORP. LLTD, CHD
ITA/597/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE INDUS. DEV. CORP.
ITA/565/2006ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME-TAX, PANCHKULA vs M/S HARYANA FINANCIAL CORPORATION, CHD
ITA/209/2011ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE FATEHABAD
ITA/188/2011ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
THE COMMISSIONER OF INCOME TAX, COCHIN vs SRI.T.K.SANALKUMAR, VADUTHALA, KOCHI
ITA/360/2010ITAT Kerala
GURMEET SINGH DHALIWAL vs I.T.O., WARD 1 (3) ,CHANDIGARH
ITA/58/2011ITAT Punjab & Haryana