Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
C I T vs M/S PUNJAB STATE INDUS. DEV. CORP. LTD.
ITA/347/2008ITAT Punjab & Haryana
ALOK B MATHUR vs APPEAL XXVIII
ITA/752/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs COSMO FILMS LTD
ITA/1404/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs SHREE BALAJI TRADERS
ITA - 650 / 2010ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA/297/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA/305/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs DCM LTD
ITA/853/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA/301/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 298 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 302 / 2011ITAT Delhi
CIT vs HOTEL EXCELSIOR LTD
ITA - 839 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 301 / 2011ITAT Delhi
CIT vs HOTEL EXCELSIOR LTD
ITA - 838 / 2011ITAT Delhi
CIT vs HOTEL EXCELSIOR LTD
ITA - 840 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 303 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 305 / 2011ITAT Delhi
CIT vs HOTEL EXCELSIOR LTD
ITA - 841 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 304 / 2011ITAT Delhi
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 297 / 2011ITAT Delhi
NEW CINGULAR WIRELESS SERVICES INC. vs THE DEPUTY DIRECTOR OF INCOME TAX AND ANR.
WP/1837/2009ITAT Bombay
ADITYABIRLA NUVO LIMITED vs THE DEPUTY DIRECTOR OF INCOME-TAX, 4(1) MUMBAI AND ANR.
WP/730/2009ITAT Bombay
ADITYA BIRLA NUVO LTD. vs THE DEPUTY DIRECTOR OF INCOME-TAX AND ANR.
WP/345/2010ITAT Bombay
TATA INDUSTRIES LTD. vs DEPUTY DIRECTOR OF INCOME TAX AND 2 ORS.
WP/38/2010ITAT Bombay
VALLABH YARNS PVT. LTD vs COMMI OF IT, LUDHIANA
ITA/195/2011ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
M/S POWER DRUGS LTD vs COMMI OF IT AND ANR
ITA/194/2011ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S UNITED AGENCIES vs ASSTT. COMMISISONER OF INCOME TAX, GURGAON CIRC.
ITA/197/2011ITAT Punjab & Haryana
CIT, CHANDIGARH vs M/S HMT LTD. TRACTOR DIVISON PINJORE
ITA/524/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX,RAIPUR vs V.K.JAIN PROPRIETOR,RAIPUR
ITA/26/2004ITAT Chhattisgarh
CIT vs BHOLASONS JEWELLERS
ITA/844/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs BHOLASONS JEWELLERS
ITA - 844 / 2011ITAT Delhi