Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
CIT vs HOTEL EXCELSIOR LTD
ITA - 837 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX, HISAR vs RAM NARAIN BANSAL
ITA/814/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE VENTURES PVT LTD
ITA/278/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE VENTURES PVT LTD
ITA - 278 / 2011ITAT Delhi
M/S OM SONS INTERNATIONAL vs CIT, JALANDHAR
ITA/869/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE TOHANA
ITA/187/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE JAKHAL
ITA/185/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE TOHANA
ITA/186/2011ITAT Punjab & Haryana
NEERA MAHAJAN, JALANDHAR vs COMMISSIONER OF INCOE-TAX-1, JALANDHAR
ITA/86/2011ITAT Punjab & Haryana
PEARL WOOLLEN MILLS vs CIT (CENTRAL ) LUDHIANA
ITA/184/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE RATIA
ITA/181/2011ITAT Punjab & Haryana
CIT vs CHOPRA SOLITAIRES PVT LTD
ITA - 835 / 2011ITAT Delhi
C I T vs CHIEF MANAGER, SBI, CHANDIGARH.
ITA/940/2008ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE RATIA
ITA/182/2011ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C I T vs M/S HUKAM CHAND AND SONS
ITA/133/2007ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
CIT-II LUDHIANA vs M/S RAJA INDUSTRIES KHANNA
ITA/855/2010ITAT Punjab & Haryana
(O&M) COMMISSIONER OF INCOME TAX (TDS), CHANDIGARH vs DIRECTOR DELHI PUBLIC SCHOOL, SEC-19, FARIDABAD
ITA/662/2008ITAT Punjab & Haryana
CIT vs DESICCANT ROTORS INTERNATIONAL PVT LTD
ITA/572/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
INSILCO LIMITED vs COMMISSIONER OF INCOME TAX-IV NEW DELHI
ITA/179/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs FX INFO TECHNOLOGIES PVT LTD
ITA/113/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA/1943/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs ASSOCIATION OF FINANCIAL PLANNERS
ITA/454/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
PSB INDUSTRIES INDIA PVT LTD
ITA/792/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DIRECTOR OF INCOME TAX vs OP SURI MEMORIAL EDUCATION SOCIETY
ITA - 1755 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 765 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 763 / 2011ITAT Delhi
CIT vs NATIONAL TRAVEL SERVICES
ITA - 309 / 2011ITAT Delhi
CIT vs FX INFO TECHNOLOGIES PVT LTD
ITA - 112 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 1943 / 2010ITAT Delhi
PSB INDUSTRIES INDIA PVT LTD
ITA - 792 / 2011ITAT Delhi